ITAT Visakhapatnam Bench
4,022 judgments
SHYAM SUNDAR POLISETTY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHYAM SUNDAR POLISETTY ,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHYAM SUNDAR POLISETTY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHYAM SUNDAR POLISETTY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHYAM SUNDAR POLISETTY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHYAM SUNDAR POLISETTY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHYAM SUNDAR POLISETTY ,GUNTUR vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHYAM SUNDAR POLISETTY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), GUNTUR vs ANDHRA PRADESH STATE HOUSING CORPORATION LIMITED, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASHLAR BUILDING SOLUTIONS INDIA PVT LTD,VIZIANAGARAM vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, VISAKHAPATANAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MALLESWARA RAO ALAMURI (LATE), REP BY WIFE AND L/R ALAMURI LAKSHMI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LAKSHMAIAH GUNUPUTI,BHIMAVARAM vs ACIT CENTRAL CIRCLE-2, RAJAHMUNDARY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SSNR PROJECTS PVT LTD, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MARUTHI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD KR180 MUNUKULLA,TIRUVURU MANDAL vs INCOME TAX OFFICER, WARD-3(5), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE KONAYAPALEM PACS LTD.,CHANDARLAPADU MANDAL vs ITO, WARD-1(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KANASAPALLI PACS LTD,KANASAPALLI vs ITO, WARD-3(4), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SMT. ANJANI KUMARI VARDHA,,VIJAYAWADA vs THE ITO,, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANJANI KUMARI VARADA,,VIJAYAWADA vs THE ITO,, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ARRDY ENGINNERING INNOVATIONS (P) LTD,ROURKELA vs THE ACIT, CIRCLE - 3(1), VISAKHAPATNAM., VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ARRDY ENGINEERING INNOVATINS (P) LTD,ROURKELA vs THE ACIT, CIRCLE - 3(1), VISAKHAPATNAM., VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)