ITAT Visakhapatnam Bench
4,022 judgments
THE CHINAOGIRALA PACS LTD,CHINAOGIRALA VILLAGE vs INCOME TAX OFFICER, WARD 1, GUDIVADA, GUDIVADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SWARNANDHRA JUTE MILLS PVT LTD,SRIKAKULAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
AMMA VAYOVRUDHA SEVASADA NAM,KESARAPALLI vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE FARMERS SERVICE CO-OP LTD.,,RANASTHALAM vs INCOME-TAX OFFICER WARD-1, SRIKAKULAM, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SHREYA CANCER FOUNDATION,VISAKHAPATNAM vs THE ITO, WARD-1(1),, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
INCOME TAX OFFICER, WARD-1(2), VIJAYAWADA vs BOMMISETTY VENKATA SIVA KUMAR, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KALLI NARAYANA APPA RAO,W.G.DIST vs INCOME TAX OFFICER, WARD-2, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
INCOME TAX OFFICE, WARD-2(3), VIJAYAWADA vs HARINADH ANANTHANENI, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
M/S. ARRDY ENGINEERING INNOVATIONS(P) LTD, ROURKELA vs ASST.CIT, CIRCLE-1(1), VISAKHAPATANAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
M/S. ARRDY ENGINEERING INNOVATIONS(P) LTD,ROURKELA vs JOINT.CIT, RANGE-3, VISAKHAPATANAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
M/S. ARRDY ENGINEERING INNOVATIONS(P) LTD,ROURKELA vs ADDL. CIT, RANGE-3, VISAKHAPATANAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BLUE PARK SEA FOODS PRIVATE LIMITED.,BHIMAVARAM vs DY CIT, CENTRAL CIRCLE,, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
M/S. MDR CRANES & INFRASTRUCTURE PRIVATE LIMITED,,VISAKHAPATNAM vs DCIT, CIRCLE -3(1),, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TBR INFRA PVT LTD,ALAMPURAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MYNENI SURESH,VISAKHAPATNAM vs INCOME TAX OFFICER WARD(INTERNATIONAL TAXATION), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BANTU PILLI GOVINDARAO,ANANDAPURAM vs JOINT COMMISSIONER OF INCOME TAX,RANGE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BASAVESWARA RAO VISHNUMOLAKALA,VIJAYAWADA vs INCOME TAX OFFICER WARD2(4) , VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
PRATHI VIJAY KUMAR,SRIKAKULAM vs INCOME TAX OFFICER, WARD-1 , SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BUDUMURU SANDEEP KUMAR,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SAI WHEEL TYRES,ELURU vs INCOME TAX OFFICER, WARD-2, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)