ITAT Visakhapatnam Bench
4,022 judgments
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
CHERUKURI VEERRAJU SUBBALAKSHMI GARDENS,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
GANNI SATYAVANI,KURELLAGUDEM vs INCOME TAX OFFICER, WARD-2, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MAHESH GURRAM,VISAKHAPATNAM vs ITO, WARD-2(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
CHANDOLU VIJAY KUMAR,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUIR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE KRISHNA DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,MACHILIPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
HOINA HOMES OF THE INDIAN NATION,VIZAINAGARAM vs INCOME TAX OFFICER(EXEMPTION WARD), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VILLURI VARAHA VENKATA SRINU RAMA NAGESWARA RAO(HUF),ANAKAPALLE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ANDHAVARAPU SRINIVASA RAO,SRIKAKULAM vs JOINT COMMISSIONER OF INCOME TAX, RANGE-4, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MOHSIN ENTERPRISES PRIVATE LTD,VISAKHAPATNAM vs INCOME TAX OFFICR, WARD-3(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MARGANI GOVINDA RAJU,KADIYAPULANKA vs INCOME TAX OFFICER, WARD-2(3), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
YAGNESWARI GENERAL TRADERS,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KONATHALA NOOKU NAIDU,ANAKAPALLE vs THE INCOME TAX OFFICER, WARD-1, , ANAKAPALLE
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
JUPITOR BULLIONS,NARASANNAPETA vs ASST.COMMISSIONER OF INCOME,CIRCLE-4(1) TAX, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BALAJI EDUCATIONAL SOCIETY,VISAKHAPATNAM vs ASSICIANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BAJI SHAIK,NUZVID vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KALPANA TALUKDAR L/R OF (LATE) UTPAL TALUKDAR,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KOMPELLA RAMA SUBRAHMANYA SARMA,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
CHAITANYA SRAVANTHI,VISAKHAPATNAM vs INCOME TAX OFFICER(EXEMPTION WARD), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SRIDHAR YARLAGADDA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
