ITAT Visakhapatnam Bench
4,022 judgments
SRI VENKATESWARA BHARAT GAS GRAMEENA VITRAK,SRIKAKULAM vs INCOME-TAX OFFICER, WARD-2, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE ANIGANDLAPADU PACS LTD,KRISHNA DIST vs INCOME TAX OFFICER, WARD(1)1 VIJAYAWADA, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
CHANUBANDA PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD,KRISHNA DIST vs INCOME TAX OFFICER, WARD-3(5), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE CHANDRAGUDEM PRIMARY AGRL COOP CREDIT SOCIETY LTD,KRISHNA DIST vs INCOME TAX OFFICER, WARD-3(5), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VENKATESWARA RAO JAMMULA,GUNTUR vs INCOME TAX OFFICER, WARD-2(3),, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ASHRAM EDUCATIONAL SOCIETY,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BOMBAY GASLIGHT STORES,VISAKHAPATNAM vs ADDL JCIT A-13, MUMBAI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
TUTTA ANNAPURNESWARI,NARSIPATNAM vs INCOME TAX OFFICER, WARD-1, ANAKAPALLE
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SREEPADA VENKATASUBBAMMA,ACHANTA vs INCOME TAX OFFICER, WARD-1, PALAKOL
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VENKATA SATYANARAYANA GUNDA,KONDURU vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI VENKATESWARA ENTERPRISES,RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KAPIL INFRA AVENUES PRIVATE LIMITED,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ANDHRA PRADESH MERCANTILE MUTUALLY AIDED CO- OPERATIVE THRIFT&CREDIT SOCIETY LTD,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DIAMOND MANUFACTURING MANAGEMENT AND CONSULTANCY LIMITED MAURITIUS,HYDERABAD vs ACIT, CIRCLE INTERNATIONAL TAX, VISAKHAPATANAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(4), HYDERABAD vs BUDHA PALITA TIMBER ESTATES PRIVATE LIMITED, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs VISAKHAPATNAM PORT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs VISAKHAPATNAM PORT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY ,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs M/S. VISAKHAPATNAM PORT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
