ITAT Visakhapatnam Bench
4,022 judgments
RAMYA VADLAMUDI,GUDIWADA vs INCOME TAX OFFICER, WARD-2, GUDIWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
NAGARAMA MANOHAR TENNETI,VIZIANAGARAM vs ITO,WARD-2,VIJAYANAGARAM, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
APPARAO MUTCHAKARLA,VIZAG vs ASSISTANT COMMISSIONER OF INCOME TAX, VIZAG
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRINIVAS BALLA,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX , VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VENKATANARAYANA PEETHA,GODAVARRU vs INCOME TAX OFFICER, TENALI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VELLANKI BALA BHASKAR RAO,ELURU vs INCOME TAX OFFICER, WARD-2, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SURYANARAYANA REDDY TONDAPU,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MUDU GOPA RAJU, PROP ROYAL WINES,KRISHNA DIST vs INCOME TAX OFFICER, WARD-1, GUDIVADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MEDISETTY VENKATA RATTAIAH,VIJAYAWADA vs THE ASSISTANT OR DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KODALI SURESH BABU,LABBIPET vs INCOME TAX OFFICER WARD (INTERNATIONAL TAXATION), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
AKUNURI SAI AVINASH,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE (INTERNATIONAL TAXATION), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON‟BLE (Judicial Member), SHRI S BALAKRISHNAN, HON‟BLE (Accountant Member)
ACIT, CIRCLE-2(1), VISAKHAPATNAM vs VIZAG SEAPORT PVT. LTD., VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON‟BLE (Judicial Member), SHRI S BALAKRISHNAN, HON‟BLE (Accountant Member)
MAHESH KUDARAVALLI,TENALI vs INCOME TAX OFFICER, WARD-1, TENALI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MAHESH KUDARAVALLI,TENALI vs INCOME TAX OFFICER, WARD-1, TENALI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRINIVASA RAO INUGANTI,MYLAVARAM vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MALLELA RAJESH NAIDU,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
GANTA VENKATA NANDA KISHORE,TANUKU vs INCOME TAX OFFICER, WARD-1, TANUKU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THOTA VENKATESWARA RAO,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KANJULA RAJAGOPAL REDDY FIRM,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1),, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE ANDALURU LARGE SIZE CO-OPERATIVE SOCIETY ANADALURU,ANDALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
