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ITAT Visakhapatnam Bench

4,022 judgments

THE DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION), VIJAYAWADA vs SRI SURY EDUCATIONAL SOCIETY, HYDERABAD

ITA 93/VIZ/2018[2013-14]Status: Disposed30/4/2024AY 2013-14

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION), VIJAYAWADA vs SRI SATYANARAYANA SWAMY EDUCATIONAL SOCIETY, HYDERABAD

ITA 92/VIZ/2018[2013-14]Status: Disposed30/4/2024AY 2013-14

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS),, VIJAYAWADA vs SRI KESAVA REDDY EDUCATIONAL TRUST,, HYDERABAD

ITA 90/VIZ/2018[2013-14]Status: Disposed30/4/2024AY 2013-14

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION), VIJAYAWADA vs SRI KESAVA EDUCATIONAL SOCIETY`, HYDERABAD

ITA 89/VIZ/2018[2013-14]Status: Disposed30/4/2024AY 2013-14

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS),, VIJAYAWADA vs SRI MAHANANDEESWARA EDUCATIONAL SOCIETY, HYDERABAD

ITA 88/VIZ/2018[2013-14]Status: Disposed30/4/2024AY 2013-14

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), , VIJAYAWADA vs SRI SARASWATHI EDUCATIONAL SOCIETY,, HYDERABAD

ITA 87/VIZ/2018[2013-14]Status: Disposed30/4/2024AY 2013-14

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS), VIJAYAWADA vs BHARAT REDDY EDUCATIONAL SOCIETY, , HYDERABAD

ITA 289/VIZ/2018[2014-15]Status: Disposed30/4/2024AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS), VIJAYAWADA vs SRI SARASWATHI EDUCATIONAL SOCIETY,, HYDERABAD

ITA 288/VIZ/2018[2014-15]Status: Disposed30/4/2024AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS), VIJAYAWADA vs SRI SATYANARAYANA SWAMY EDUCATIONAL SOCIETY,, HYDERABAD

ITA 287/VIZ/2018[2014-15]Status: Disposed30/4/2024AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS), VIJAYAWADA vs SRI SURYA EDUCATIONAL SOCIETY, , HYDEERABAD

ITA 286/VIZ/2018[2014-15]Status: Disposed30/4/2024AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS), VIJAYAWADA vs SRI MAHANANDEESWARA EDUCATIONAL SOCEITY, HYDERABAD

ITA 285/VIZ/2018[2014-15]Status: Disposed30/4/2024AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS), VIJAYAWADA vs SRI VENKATESWARA EDUCATIONAL SOCIETY, HYDERABAD

ITA 284/VIZ/2018[2014-15]Status: Disposed30/4/2024AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS), VIJAYAWADA vs SRI KESHAVA REDDY EDUCATIONAL SOCIETY,, HYDERABAD

ITA 283/VIZ/2018[2014-15]Status: Disposed30/4/2024AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS), VIJAYAWADA vs KESAVA REDDY EDUCATIONAL TRUST,, HYDERABAD

ITA 282/VIZ/2018[2014-15]Status: Disposed30/4/2024AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS), VIJAYAWADA vs KESHAVA EDUCATIONAL SOCIETY, , HYDERABAD

ITA 281/VIZ/2018[2014-15]Status: Disposed30/4/2024AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE ANDHRA PRADESH STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED,VIJAYAWADA vs THE ASSISTANT OR DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), VIJAYAWADA

ITA 98/VIZ/2024[2015-16]Status: Disposed19/4/2024AY 2015-16

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE INDUPALLI PRIMARY AGRICULTURE CO OPERATIVE CREDIT SOCIETY LTD,UNGUTURU MANDALAM vs INCOME TAX OFFICER, WARD-1, GUDIWADA

ITA 89/VIZ/2024[2020-21]Status: Disposed19/4/2024AY 2020-21

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)

THE INDUPALLI PRIMARY AGRICULTURE CO OPERATIVE CREDIT SOCIETY LTD,UNDUTURU MANDALAM vs INCOME TAX OFFICER, WARD-1, GUDIWADA

ITA 88/VIZ/2024[2018-19]Status: Disposed19/4/2024AY 2018-19

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)

INDIRA PASUPULETI,PALAKOLLU vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, KAKINADA

ITA 8/VIZ/2024[2016-17]Status: Disposed19/4/2024AY 2016-17

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)

CHODISETTY HEMASHANKAR,TUNI vs INCOME TAX OFFICER, WARD-1, TUNI

ITA 74/VIZ/2024[2015-16]Status: Disposed19/4/2024AY 2015-16

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)