ITAT Visakhapatnam Bench
4,022 judgments
VISWAMANAVA SAMAIKYATA SAMSAT,GUNTUR vs INCOME TAX OFFICER(EXEMPTIONS), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MALLA APPALARAJU,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SREE CONSTRUCTIONS,VIJAYAWADA vs JOINT COMMISSIONER OF INCOME, RANGE-2, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NYMISH KUNDUM,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), RAJAMAHENDRAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANDHRA PRADESH POWER GENRATION CORPORATION LIMITED,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX,, CIRCLE-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI VIJAYA VISAKHA MILK PRODUCERS CO LTD,VISAKHAPATNAM vs JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE -2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANAND KUMAR ADARI,VISAKHAPATNAM vs JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE-2 , VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , VISKAHAPATNAM vs SRI VIJAYA VISAKHA MILK PRODUCERS COMPANY LIMITED,, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs PRATHYUSHA GLOBAL TRADE PRIVATE LIMITED, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE LANKALAKODERU LARGE SIZE CO-OPERATIVE CREDIT SOCIETY LIMITED NO 1904,PALAKODERU vs INCOME TAX OFFICER, WARD-1, PALAKOL
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE LANKALAKODERU LARGE SIZE CO-OPERATIVE CREDIT SOCIETY LIMITED NO 1904,PALAKODERU vs INCOME TAX OFFICER, WARD-1, PALKOL
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MUDDADA LAKSHMI RAGHUPATHINAIDU EDUCATIONAL SOCIETY,SRIKAKULAM vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KVR VCPL JV,VIJAYAWADA vs ACIT, CIRCLE-2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KORADA RAMESH NAIDU,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHAIK ALLAUDDIN,VIJAYAWADA vs INCOME TAX OFFICER WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VENUGOPAL NIMMAGADDA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANDHRA PRADESH TANNERIES LIMITED,VIZIANAGARAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1),, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER INCOME TAX, (EXEMPTION), VISAKHAPATNAM vs SRI KESHAVA REDDY EDUCATIONAL SOCIETY`, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION), VIJAYAWADA vs SRI KESHAVA REDDY EDUCATIONAL SOCIETY, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION), VIJAYAWADA vs SRI VENKATESWARA EDUCATIONAL SOCIETY, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)