THE DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION), VIJAYAWADA vs. SRI VENKATESWARA EDUCATIONAL SOCIETY, HYDERABAD

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ITA 94/VIZ/2018Status: DisposedITAT Visakhapatnam30 April 2024AY 2013-14Bench: SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)20 pages

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Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM

Before: SHRI DUVVURU RL REDDY, HON’BLE & SHRI S BALAKRISHNAN, HON’BLE

For Respondent: Dr. Aparna Villuri, Sr. AR
Hearing: 17/04/2024

आदेश की प्रतिलिपि अग्रेपिि/Copy of the order forwarded to:- निर्धाररती/ The Assessee – (i) M/s. Sri Saraswathi Educational Society, 1. C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad. (ii) Sri Saraswathi Educational Society, Hyderabad C/o. M. Chandra Mouleswara Rao, C-3, Skylark Apartments, Opp. Skyline Theatre, Basheerbagh, Hyderabad, Telangana. (iii) Sri Keshava Reddy Educational Society, C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad. (iv) Sri Keshava Reddy Educational Society, C/o. M. Chandra Mouleswara Rao, C-3, Skylark Apartments, Opp. Skyline Theatre, Basheerbagh, Hyderabad, Telangana. (v) Sri Keshava Reddy Educational Society, C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad. (vi) Sri Kesava Reddy Educational Trust, C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad.(vii) Sri Kesava Reddy Educational Trust, C/o. M. Chandra Mouleswara Rao, C-3, Skylark Apartments, Opp. Skyline Theatre, Basheerbagh, Hyderabad, Telangana (viii) M/s. Keshava Educational Society C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad. (ix) Keshava Educational Society C/o. M. Chandra Mouleswara Rao, C-3, Skylark Apartments, Opp. Skyline Theatre, Basheerbagh, Hyderabad, Telangana (x) Bharat Reddy Educational Society C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad. (xi) Bharat Reddy Educational Society C/o. M. Chandra Mouleswara Rao, C-3, Skylark Apartments, Opp. Skyline Theatre, Basheerbagh, Hyderabad,

20 Telangana. (xii) Mahanandeeswara Educational Society C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad. (xiii) Mahanandeeswara Educational Society C/o. M. Chandra Mouleswara Rao, C-3, Skylark Apartments, Opp. Skyline Theatre, Basheerbagh, Hyderabad, Telangana. (xiv) M/s. Venkateswara Educational Society C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad. (xv) M/s. Venkateswara Educational Society C/o. M. Chandra Mouleswara Rao, C-3, Skylark Apartments, Opp. Skyline Theatre, Basheerbagh, Hyderabad, Telangana. (xvi) Sri Surya Educational Society C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad. (xvii) Sri Surya Educational Society C/o. M. Chandra Mouleswara Rao, C-3, Skylark Apartments, Opp. Skyline Theatre, Basheerbagh, Hyderabad, Telangana. (xviii) M/s. Sri Satyanarayana Swamy Educational Society C/o. Keshava Reddy Concept School, Survey No.56/B, Indira Nagar, Bachupalli, Hyderabad (xix) M/s. Sri Satyanarayana Swamy Educational Society C/o. M. Chandra Mouleswara Rao, C-3, Skylark Apartments, Opp. Skyline Theatre, Basheerbagh, Hyderabad, Telangana.

रधजस्व/The Revenue – (i) Deputy Commissioner of Income Tax 2. (Exemptions), 4th Floor, Stalin Corporate, 2nd Road, Industrial Estate, Vijayawada-520007. (ii)

3.

The Principal Commissioner of Income Tax, आयकर आयुक्त (अपील)/ The Commissioner of Income Tax 4. ववभधगीय प्रनतनिधर्, आयकर अपीलीय अधर्करण, ववशधखधपटणम/ DR, ITAT, 5. Visakhapatnam गधर्ा फ़धईल / Guard file 6. आदेशधिुसधर / BY ORDER

Sr. Private Secretary ITAT, Visakhapatnam

THE DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTION), VIJAYAWADA vs SRI VENKATESWARA EDUCATIONAL SOCIETY, HYDERABAD | BharatTax