ITAT Visakhapatnam Bench
4,022 judgments
SAINATH EDUCATIONAL SOCIETY,GUNTUR vs THE INCOME TAX OFFICER, EXEMPTION WARD, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VENKATA SATYA SURYANARAYANA RAJU,KAKINADA vs NFAC, DELHI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI SAI BALAJI TRANSPORT,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KONATHALA RAJENDRA PRASAD,ANAKAPALLE vs INCOME TAX OFFICER, WARD-1, ANAKAPALLE
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
HINDUSTAN SHIPYARD LTD,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEVINENI MADHU PAVANI,NALLAJERLA MANDAL vs THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SATYA PHANI DATTATREYA DIVAKAR RAMPALLI,EAST VIPPARRU vs DEPUTY COMMISSIONER OF INCOME TAX, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NYMISHA KUNDUM,NARSIPATNAM vs INCOME TAX OFFICER, WARD-1(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MANCHUKONDA RAVI KUMAR,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PUDIPEDDI VENKATA NAGAMANI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
GARAPATI VEERA SWAMY,TADEPALLIGUDEM vs INCOME TAX OFFICER, WARD (INTERNATIONAL TAXATION), KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
DIVYA LALWANI,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD - 2 , VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANDHARA PRADESH STATE COUNCIL OF HIGHER EDUCATION,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
R SUBBARAJU,RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VIDYAVATHI MANTHRAVADI,UNITED KINGDOM vs COMMISSIONER OF INCOME TAX(IT AND TP), HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SIVAKAMA SUNDAR MANTHRAVADI,UNITED KINGDOM vs COMMISSIONER OF INCOME TAX(IT AND TP), HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
