ITAT Visakhapatnam Bench
4,022 judgments
GANESH BABU MUPPAVARAPU NIRMALA LAXMI,VIJAYAWADA vs CIT(APPEALS), DELHI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3,, VISAKHAPATNAM vs MILK PRODUCERS EMPLOYEES EDUCATIONAL HEALTH MEDICAL WELFARE TRUST,, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRINIVAS KESINENI,J AUTO NAGAR, VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE GUDIVADA CO-OP URBAN BANK LIMITED,GUDIVADA vs ASSITANT COMMISIONER OF INCOME TAX, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
CHIRANJEEVI SAHINI,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-1,, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, RAJAMAHENDRAVARAM vs SEETHA VENKATA LAKSHMI RAVIPATI, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VGR DIABETES EDUCATION AND AWARENESS CHARITABLE TRUST,VIJAYAWADA vs INCOME TAX OFFICER (EXEMPTION WARD), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VGR DIABETES EDUCATION AND AWARENESS CHARITABLE TRUST,VIJAYAWADA vs INCOME TAX OFFICER(EXEMPTION WARD), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BIT CORP PRIVATE LIMITED,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MOHANA KRISHNA AGENCIES,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GANCHI LAKSHMAN KUMAR,KAKINADA vs INCOME TAX OFFICER, WARD-2, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SOCIETY FOR TRAINING AND CARING,GUNTUR vs INCOME TAX OFFICER, EXEMPTION WARD, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PURNACHANDRA RAO MANDAVA,ELURU vs INCOME TAX OFFICER, WARD-2, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KOMMURU NARASIMHA RAO(HUF),VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(2),, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SRI KEERTHI PROJECTS,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VEERABHADRA RAO MOLLETI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2(5), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MOGALAPALLI MAHALAKSHMI,VISAKHAPATNAM vs INCOMW TAX OFFICER (WARD INTERNATIONAL TAXATION), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BOINA VASUDEVARAO & SONS,SRIKAKULAM vs INCOME TAX OFFICER, WARD-1, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SANKARAM SIRAM,PALAKOL vs INCOME TAX OFFICER, WARD-1, PALKOL
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SMT.VENTURI PADMAVATHI L/R OF LATE RAMAGOPAL VENTURI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD - 2(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
