ITAT Visakhapatnam Bench
4,022 judgments
SRI SURYATEJA CONSTRUCTIONS,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX ,CIRCLE - 2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI LAKSHMI CONSTRUCTIONS,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TADIKONDA VAMSI MOHAN KRISHNA,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MAHANKALI JYOTHI,DUBLIN, USA vs INCOME TAX OFFICER, INTERNATIONAL TAXATION WARD, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
HPC EMPLOYEES COOPERATIVE SOCIETY LTD,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, VIJAYAWADA vs FYSOLATE TECHNOLOGIES, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VASU KUMAR VADDI,MACHILIPATNAM vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM
SHRI DUVVURU RL REDDY, HON‟BLE (Judicial Member), SHRI S BALAKRISHNAN, HON‟BLE (Accountant Member)
VASU KUMAR VADDI,MACHILIPATNAM vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM
SHRI DUVVURU RL REDDY, HON‟BLE (Judicial Member), SHRI S BALAKRISHNAN, HON‟BLE (Accountant Member)
BOMBAY GASLIGHT STORES,VISAKHAPATNAM vs DCIT ,ACIT, CIRCLE 3(1),, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
RAM PRASAD SOODA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
HINDUSTAN SHIPYARD LIMITED,VISAKHAPATNAM vs ADDL.COMMISSIONER OF INCOME TAX, RANGE-3, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs HINDUSTAN SHIPYARD LIMITED, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs HINDUSTAN SHIPYARD LIMITED, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs HINDUSTAN SHIPYARD LIMITED, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs HINDUSTAN SHIPYARD LIMITED, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DUDDU PRASAD,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-2,, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
AKBAR PASHA KHADRI SAYAD,NUZVID vs INCOME TAX OFFICER, WARD-3(1),, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NAGARAMA MANOHAR TENNETI,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ATTOONOORI VENKATA REDDY,KONDURU vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRINIVASA RAO SADAM,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD -3(5),, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
