ITAT Visakhapatnam Bench
4,022 judgments
M G GOPAL,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DUPAGUNTLA PULLARAO,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
LOKANADHA RAO BATHINA,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-3(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, KHAMMAM vs CHANDRA SEKHARA TRANSPORT, KHAMMAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BAPTIST WOMEN WELFARE AND EVANGELISTIC WORK,KAKINADA vs INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POSINA JAYA LAKSHMI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE ELURU CO OPERATIVE HOUSE MORTGAGE SOCIETY LTD,ELURU vs INCOME TAX OFFICER , ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI VIJAYA EDUCATIONAL AND CULTURAL SOCIETY,CHALLAPALLI vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GADIRAJU JHANSIRANI,CHINNAMIRAM vs INCOME TAX OFFICER, WARD-2, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE MUNDLAPADU PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,MUNDLAPADU VILLAGE vs THE INCOME TAX OFFICER, WARD-1(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE FEDERATION OF SERICULTURISTS AND SILK WEAVERS COOPERATIVE SOCIETIES LTD,GUNTUR vs ASSIATANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THADELA PAKEERU,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANURADHA VASIREDDY,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(2), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE ITO, WARD-1, , TENALI vs JASTI LAKSHMAIAH, TENALI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ITO, WARD-1, , TENALI vs JASTI LAKSHMAIAH, TENALI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ITO, WARD-1, , TENALI vs SMT KOGANTI VIJAYA KUMARI L/H OF LATE KOGANTI BHAVANI SANKAR, TENALI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ITO, WARD-1, , TENALI vs SMT KOGANTI VIJAYA KUMARI L/H OF LATE KOGANTI BHAVANI SANKAR, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GUNA ADINARAYANA,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
AROGYAVARAM EYE HOSPITAL AND CONTACT LENS CLINIC SOCIETY,SRIKAKULAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI SURYATEJA CONSTRUCTIONS,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
