ITAT Visakhapatnam Bench
4,022 judgments
VISAKHAPATNAM INDUSTRIAL WATER SUPPLY COMPANY LTD,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM INDUSTRIAL WATER SUPPLY COMPANY LTD,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM INDUSTRIAL WATER SUPPLY COMPANY LTD,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
UNITED FREIGHT CARRIERS PRIVATE LIMITED,VISAKHAPATANAM vs DCIT CIRCLE-4(1), VISAKHAPATANAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DURGA RAO SOLA,VIJAYAWADA vs INCOME TAX OFFICER, CIRCLE-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
CHALASANI HOSPITALS PVT LTD,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SEEMAKURTI SARADA,RAJAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
AJJU CHAKRADHAR,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(4), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SATYAVATHI GOLKONDA,MACHILIPATNAM vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
GUPTA ENTERPRISES,ELURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VUNDAVILLI MURALI SRINIVASA CHOWDARY,RANGAMPET vs THE INCOME TAX OFFICER, WARD-2, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BANDI SOBHA RANI,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
TIRUMALA SURYA KUMARI ,SRIKAKULAM vs INCOME TAX OFFICER, WARD-1, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX,CIRCLE 2(1), GUNTUR vs TULASI SEEDS PRIVATE LIMITED, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KAMMELA SRINIVASARA RAO,TENALI vs THE INCOME TAX OFFICER, WARD-1, TENALI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KRISHNA CHAITANYA DURGASI,HYDERABAD vs INCOME TAX OFFICER, WARD-1, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S. BALAKRISHNAN, HON'BLE (Accountant Member)
VIJAYA DURGA PENUMALA,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VIJAYA DURGA PENUMALA,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VIJAYA DURGA PENUMALA,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-2(1), , RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
JAMI PRADHAMIKA VYAVASAYASHARAKARA PARAPATHI SANGHAM LTD.,,VIZIANAGARAM vs INCOME-TAX OFFICER, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
