ITAT Visakhapatnam Bench
4,022 judgments
ZOYEB HYDERABADWALA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHYAMSUNDAR MAHESWARI SUBHAM MAHESWARI,GUNTUR vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, DELHI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
N R CONSTRUCTIONS,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THOTA VENKATESWARULU,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SATYA PATTABHIRAM THAKASI,ANAKAPALLI vs INCOME TAX OFFICER, WARD-1, ANAKAPALLE
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SRI VASAVI KALA MANDIR,BOBBILI vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
NATA RAJA TRADERS,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KANAKA MAHALAKSHMI CHILLIES TRADERS,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SUBBA RAO ANGIREKULA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
RAVI KUMAR ENANTALA,VIJAYAWADA vs INCOME TAX OFFICER WARD 2(4), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BEJAVADA SUBBAYAMMA,CHAGALLU vs INCOME TAX OFFICER, WARD-2, TANAKU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
NARRA GANGA DEVI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
CHILAKALA SRINIVASA REDDY,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
GUNISETTY SUDHARANI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE FARMERS SERVICE CO-OPERATIVE LIMITED,SRIKAKULAM vs INCOME-TAX OFFICER, WARD-1, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SIVANANDAGURU EDUCATIONAL AND CULTURAL TRUST,JAGGAYYAPET MANDAL vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KONIZERLA SRI TILAK PACS, KRISHNA DIST vs INCOME TAX OFFICER, WARD-3(5), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BADIREDDY ASHA LATHA,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTL. TAX), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM INDUSTRIAL WATER SUPPLY COMPANY LTD,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
