ITAT Visakhapatnam Bench
4,022 judgments
PAVAN KRANTI NADIMINTI,PM PALEM vs INCOME TAX OFFICER, WARD-4(4), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
UPPADA KESAVAJANARDHANA RAO,FLORIDA, USA vs ASSISTANT COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, , VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MALIPEDDI GIRIDHAR,AMALAPURAM vs THE ASSTISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VARA PRASAD DIDLA,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
CH RAMA RAO,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(4), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
CHANDRASEKHAR YERNENA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SREE SAI SAMEERA PHARMACY,NANDIGAMA vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , VISAKHAPATNAM vs Y.LOURDU REDDY, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,, VISAKHAPATNAM vs Y.JOJI REDDY, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,, VISAKHAPATNAM vs Y.JOJI REDDY, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , VISAKHAPATNAM vs Y.JOJI REDDY, HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KONDAMMA DARA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(6), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SRI GOKUL PROFITS,RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MANPREET SINGH LAMBA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
CHALLA SWATHI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
COASTAL ENGINEERING & EQUIPEMENTS (INDIA) PRIVATE LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DURGA KUMARI MOHAMMAD,AKIVIDU vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DURGA KUMARI MOHAMMAD,AKIVIDU vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SIVASANKAR PAIDIPATI,BHIMAVARAM vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MOTHUKURI SRINIVASA RAO,VIJAYAWADA vs THE ASST.COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
