ITAT Visakhapatnam Bench
4,022 judgments
ACHARYA NAGARJUNA UNIVERSITY,GUNTUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ANURADHA REDDY,GUDIVADA vs THE INCOME TAX OFFICER, WARD-1, GUDIVADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
LAKSHMI PRASUNAMBA KODALI,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAX, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DONTHEMSETTY SRISAILA MALLIKHARJUNARAO,ELURU vs INCOME TAX OFFICER, WARD-1, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY vs L V BEACH CITY PROPERTY PROMOTERS, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VENKATA RAMANA VOONNA,SRIKAKULAM vs INCOME-TAX OFFICER, WARD-1, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SANNIDHI SRI RAMACHANDRA MURTHY (HUF),RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PURAMA RAMAKRISHNA RAO,SALURU vs INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KAMESWARA RAO POTLURI,गुड़ीवाड़ा vs INCOME TAX OFFICER, WARD-1, GUDIVADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
UDDARAJU ROHINI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
STATE BOARD OF TECHNICAL EDUCATION AND TRAINING AP,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASHOKA ENTERPRISES,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
PADMA MINNAKURI,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
INDIRA VOONA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, TDS WARD 1, , VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
INDIRA VOONA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ACE URBAN DEVELOPERS PRIVATE LIMITED,HYDERABAD vs AO, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
AZIZULLA SHARIEF, L/R OF LATE ALIA BEGUM,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ACE URBAN DEVELOPERS PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SREE SIVA CHAITANYA AGRO INDUSTRIES,POLAMURU vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ACE URBAN DEVELOPERS PRIVATE LIMITED,HYDERABAD vs AO, NFAC
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)