ITAT Visakhapatnam Bench
4,022 judgments
MUNTAJ BEGUM MOHAMMED,ELURU vs ADDITIONAL COMMISSIONER OF INCOME TAX, RAJAMAHENDRAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KALAPALA VENKAT S/O. KVNS PRASAD,KRISHNA DISTRICT vs INCOME TAX OFFICER, WARD-1, GUDIWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
YALAVARTHY PADMA PRIYA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MANGAMMA NELLURI,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KENNEDY EDUCATIONAL SOCIETY,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX , VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI RAJANI GOLD,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LAKSHMI SAI TRADERS,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LAKSHMI SAI TRADERS,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA vs SIVA JYOTHI PALAM, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BHAVANI SHANKAR RAO SHANAPATHI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs SRI JIYYANA VENKATARAYUDU (HUF), KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LAKSHMIVARAPRASADA SURENDRANATH SAI MEKA,KRISHNA DISTRICT vs INCOME TAX OFFICER WARD 1, MACHILIPATNAM, MACHILIPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
JASTIYAMINI SATYA PRABHA,GUNTUR vs INCOME TAX OFFICER, WARD-2(3), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
DEVARASETTY RAJA SEKHAR,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BOYINA VINODA,MACHILIPATNAM vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI RAMA SWAMY VARI DEVASTHANAM,VIZIANAGARAM vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI PYDI THALLI AMMAVARI TEMPLE,VIZIANAGARAM vs COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
OMPRAKASH MAGHRAJ,VIJAYAWADA vs INCOME TAX OFFICER, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VASAMSETTY GANGADHARA RAO,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
BAPATLA MAHILA MUTUALLY AIDED CO-OP THRIFT SOCIET LIMITED,BAPATLA vs INCOME-TAX OFFICER, WRD-1, BAPATLA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
