MANGAMMA NELLURI,GUNTUR vs. INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 320/VIZ/2024Status: DisposedITAT Visakhapatnam14 October 2024AY 2015-16Bench: SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)2 pages
AI SummaryAllowed
What did the Tribunal hold?
The Tribunal clarified that the correct dates for the hearing and pronouncement of the order in ITA No. 320/Viz/2024 (AY 2015-16) are 30/09/2024, not 30/09/2027.
What were the facts?
The Income Tax Appellate Tribunal (ITAT), Visakhapatnam Bench, issued a corrigendum to a previous order. The corrigendum corrected a typographical error in the dates of hearing and pronouncement.
What were the issues?
The primary issue was a typographical error in the dates of a previously issued ITAT order.
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, VISAKHAPATNAM SMC BENCH, VISAKHAPATNAM
Before: SHRI DUVVURU RL REDDY, HON’BLE
Sr. Private Secretary ITAT, Visakhapatnam
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