MANGAMMA NELLURI,GUNTUR vs. INCOME TAX OFFICER, WARD-2(1), GUNTUR

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ITA 320/VIZ/2024Status: DisposedITAT Visakhapatnam14 October 2024AY 2015-16Bench: SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)2 pages

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Income Tax Appellate Tribunal, VISAKHAPATNAM SMC BENCH, VISAKHAPATNAM

Before: SHRI DUVVURU RL REDDY, HON’BLE

Sr. Private Secretary ITAT, Visakhapatnam

MANGAMMA NELLURI,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR | BharatTax