ITAT Visakhapatnam Bench
4,022 judgments
MOTHER THERESSA EDUCATIONAL SOCIETY,AMALAPURAM vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SITARAMA RAJU PENUMATSA,JARAJAPETA vs INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ACIT, EXEMPTION CIRCLE,, VIJAYAWADA vs MOTHER THERESSA EDUCATIONAL SOCIETY, CHAITANYANAGAR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
JANAKI RAM BABJI RAO ANNAM,VIJAYAWADA vs INCOME TAX OFFICER, WARD - 3(1),, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ARRDY ENGINEERING INNOVATIONS PVT LTD,ODISHA vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
AARDY ENGINEERING INNOVATION PVT LTD,ODISHA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI LUXMI TULASI AGRO PAPERS PVT LTD,RAJAHMUNDRY vs ASSISTNT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI LUXMI TULASI AGRO PAPERS PVT LTD,RAJAHMUNDRY vs JOINT COMMISSIONER OF INCOME TAX, RAJAHMUNDRY RANGE, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KONA SHANTHI KUMARI,KOMMANAPALLI vs ASSEMENT UNIT, DELHI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SUBBA RAO JALADI,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE SOCIETY OF JESUS MARY JOSEPH SNEHALAYA,MANGALAGIRI vs INCOME-TAX OFFICER,WARD-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VEGESNA HARE RAMARAJU,VISKAHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SIDDIREDDY VEERA VENKATA SATYANARAYANA MURTHY,KADIYAM MANDAL vs INCOME TAX OFFICER, WARD-2(3), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ANGADALA RAMAKRISHNA,VELERU vs INCOME TAX OFFICER, WARD-1, GUDIVADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
RAMBABU ANGADALA,GUDIVADA vs INCOME TAX OFFICER, WARD-1, GUDIVADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
INTIME SERVICES,SRIKAKULAM vs INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTER, DELHI, DELHI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE PULIMERU LARGE SIZE CO-OP CREDIT SOCIETY LIMITED,PEDDAPURAM vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ONGOLE GALAXY,CHIMAKURTHY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ONGOLE GALAXY,CHIMAKURTHY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ONGOLE GALAXY,CHIMAKURTHY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
