ITAT Visakhapatnam Bench
4,022 judgments
SIMHADRI NAIDU SAMANTHULA,PALAKONDA vs INCOME TAX OFFICER - WARD-1, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SRAVAN KUMAR TRADERS,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRAVAN KUMAR TRADERS,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI SAI KIRAN TRADERS,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
RAMI REDDY INFRA PROJECTS PRIVATE LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
3F INDUSTRIES LIMITED,TADEPALLIGUDEM vs ASSISTANT COMMISSSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BEHARA EDUCATIONAL TRUST,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MANNAVA RAMARAO,GUNTUR vs INCOME TAX OFFICER, WARD-2(3), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
AAYUSH NRI LEPL HEALTH CARE PVT.LTD,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
AAYUSH NRI LEPL HEALTH CARE PVT.LTD,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), , VISAKHAPATNAM vs ALFA ELECTRONIC SERVICES(INDIA) PRIVATE LIMITED,, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1),, VISAKHAPATNAM vs ALFA ELECTRONIC SERVICES(INDIA) PRIVATE LIMITED, VISAKHAPTNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1),, VISAKHAPATNAM vs ALFA ELECTRONIC SERVICES(INDIA) PRIVATE LIMITED, VISAKHAPTNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , VISAKHAPATNAM vs POOSARLA SATYAVATHI, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LINTON PROJECTS PRIVATE LIMITED,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-1, , VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
JANAKI RAM BABJI RAO ANNAM,VIJAYAWADA vs INCOME TAX OFFICER, WARD 3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
AS RAJA SONS ENTERPRISES PVT LTD,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LANKAPALLI PACS LTD,LANKAPALLI VILLAGE vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SRINIVASA RAO BAMMIDI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ARAVIND REDDY DEVAGIRI,GUNTUR vs INCOME TAX OFFICE, WARD-2(2), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
