ITAT Visakhapatnam Bench
4,022 judgments
SRI JAYALAKSHMI RICE MILL CONTRACTOR G MURALIKRISHNA G vs SATISH & CO,KAIKALURUVS.INCOME TAX OFFICER, WARD-1, BHIMAVARAM
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
3F INDUSTRIES LIMITED,TADEPALLIGUDEM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE TELECOM OFFICERS & BSNL NON EXECUTIVE EMPLOYEES COOP CR SOCIETY LIMITED,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
PURAMA RAMAKRISHNA RAO,SALURU vs INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
BALA TRIPURA SUNDARI BOPPANA,DUBACHERLA vs INCOME TAX OFFICER, WARD 2(3),, VIJAYAWADA
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BHEEMUNIPATNAM MUTUALLY AIDED COOPERATIVE BUILDING SOCIETY LIMITED,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BHEEMUNIPETAM MUTUALLY AIDED COOPERATIVE BUILDING SOCIETY LIMITED,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BHEEMUNIPATNAM MUTUALLY AIDED COOPERATIVE BUILDING SOCIETY LIMITED,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SAMBASIVA RAO MUPPERA,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR., GUNTUR
SHRI K NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VADDADI MADHUSUDANA RAO,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S (Accountant Member)
ANGA VIKRANTH VARMA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S (Accountant Member)
ANGA VIKRANTH VARMA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S (Accountant Member)
PIME WELFARE SOCIETY,ELURU vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
H P C EMPLOYEES COOPERATIVE SOCIETY LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VIJAYARANI ALLAM,VIZIANAGARAM vs INCOME TAX OFFICER, WARD(1), VIZIANAGARAM
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GUNDA SAI VENKATA SATYA NARAYANA GUPTA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(2), विशाखापत्तनम
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
NEELI KRISHNA YASHWANTH,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI MADHUSUDAN SAWDIA, HON’BLE (Accountant Member)
SRI LAKSHMI DURGA DISTRIBUTORS,VIJAYAWADA (URBAN) vs INCOME TAX OFFICER, WARD 3(1), , VIJAYAWADA
SHRI K. NARASIMHA CHARY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), GUNTUR vs YERRA RAJESH, KOTHAPET
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
RATNA KUMARI KOPPISETTY,KAKINADA vs INCOME-TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
