ITAT Visakhapatnam Bench
4,022 judgments
JANAKI RAM RAMPILLA,VIJAYAWADA vs INCOME TAX OFFICER, WARD 1(1), VIJAYAWADA
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S. (Accountant Member)
GIRJAN CO-OP MARKETING SOCIETY LIMITED,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
GIRJAN CO-OP MARKETING SOCIETY LIMITED,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
GIRIJAN CO-OP MARKETING SOCIETY LIMITED,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
GIRIJAN CO-OP MARKRTING SOCIETY LIMITED,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
RAJESWARI DEVI PALLAPOLU,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1(2), VIJAYAWADA
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S (Accountant Member)
GADDE SURESHBABU,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
GADDE SURESHBABU,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
MADDI SUDRASHAN RAO,CHILAKAURIPET vs INCOME TAX OFFICER, WARD-1(2), GUNTUR
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
SIVAKAMA SUNDAR MANTHRAVADI,UNITED KINGDOM vs COMMISSIONER OF INCOME TAX (IT AND TP), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI BALAKRISHNAN S. (Accountant Member)
ALPHATECH SYSTEMS,GUNTUR vs INCOME TAX OFFICER, WARD-2 (1), GUNTUR
Shri Vijay Pal Rao, Vice-President A N D Shri Balakrishnan, S. (Accountant Member)
THE SOCIETY FOR COLLEGIATE EDUCATION,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS CIRCLE), VIJAYAWADA
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI VARAHA LAKSHMI NARASIMHA SWAMY DEVASTANAM,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME (EXEMPTION CIRCLE), VIJAYAWADA
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION , NEELADHRI TOWERS
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-1(1), GUNTUR vs ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION , NEELADRI TOWERS
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PEDDINI ASHOK KUMAR,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(1), VISAKHAPATNAM
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VENKATESWARA RAO MADHYAHNAPU,ELURU vs INCOME TAX OFFICER, WARD-1, ELURU
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PULLA SATYAVENI,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRIPADA SRIVALLABHA MAHA SAMSTANAM,PITHAPURAM vs INCOME TAX OFFICER(EXEMPTION WARD), RAJAHMUNDRY
Shri Vijay Pal Rao, Vice-President A N D Shri Balakrishnan, S (Accountant Member)
SUBBA REDDY MAREDDY,GUNTUR vs ITO, WARD-1(1), GUNTUR
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
