ITAT Visakhapatnam Bench
4,022 judgments
SURESH ALAPARTHY,VIJAYAWADA vs COMMISSIONER OF INCOME TAX(IT AND TP), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MANDLEM RAMA RAO,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
JUSTICE (RETD.) C.V. BHADANG, HON’BLE (President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GORLA SRINIVASA REDDY,GUNTUR vs INCOME TXA OFFICER, WARD-1(1), GUNTUR
JUSTICE (RETD.) C.V. BHADANG, HON’BLE (President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KORUBILLI SATTI BABU,TUNI vs INCOME TAX OFFICER, TUNI
JUSTICE (RETD.) C.V. BHADANG, HON’BLE (President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GOLI PICHAIAH,GUNTUR vs INCOME TAX OFFICER, WARD-2(3), GUNTUR
JUSTICE (RETD.) C.V. BHADANG, HON’BLE (President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI GOWRI PRIMARY AGRICULTYRAL CO-OPERATIVE SOCIETY LIMITED NO.W/22,ANAKAPALLE vs INCOME TAX OFFICER, WARD-1, ANAKAPALLE
SHRI DUVVURU RL REDDY, HON’BLE (Vice President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SATYANARAYANA VISWANADHA,MACHILIPATNAM vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SURYASRI POULTRY COMPLEX,KAPAVARAM vs THE INCOME TAX OFFICER, WARD_1,, KAKINADA
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VENKATA SRI BALAJI EXPORTS,ONGOLE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Vice President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
INCOMETAX OFFICER, WARD-3(3), VISAKHAPATNAM vs SARIPALLI VIMALA DEVI, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Vice President), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ST. MARYS ENGLISH MEDIUM SCHOOL SOCIETY,NARASARAOPET vs INCOME TAX OFFICER, (EXEMPTION WARD), GUNTUR
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ST. MARYS ENGLISH MEDIUM SCHOOL SOCIETY,NARASARAOPET vs INCOME TAX OFFICER, (EXEMPTION WARD), GUNTUR
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE YANAM CO OPERATIVE STORES LIMITED,YANAM vs PRINICIPAL COMMISSIONER OF INCOME TAX, VISAKHAPATNAM
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TATIPARTI SATYANARAYANA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
INCOME TAX OFFICER, BHIMAVARAM vs THE YENDAGANDHI LARGE SIZE COOPERATIVE SOCIETY LIMITED, YEDAGANDI
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MATAM LATHAMMA,SECUNDERABAD vs THE INCOME TAX OFFICER, WARD-1, ANAKAPALLE
SHRI K NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KILARU RAJYALAKSHMI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1(2), VIJAYAWADA
SHRI K NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DONTHI REDDY RAJASEKHRA REDDY,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI SEETARAMANJANEYA SORTEX ,KAKINADA vs PRINCIPALMCOMMISSIONER OF INCOME TAX , VISAKHAPATNAM
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SATYANARAYANA KOPPISETTI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1(1), RAJAMAHENDRAVARAM
SHRI K. NARASIMHA CHARY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
