ITAT Visakhapatnam Bench
4,022 judgments
BODDAPALLI HEMA SUNDARA RAO,GUNTUR vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
KRISHNAM RAJU FARMS,BHIMAVARAM vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
MATHRUSRI MAHILA MANDALI TETALI,TETALI vs COMMISSIONER OF INCOME TAX(EXEMPTION),, HYDERABAD
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
MATHRUSRI MAHILA MANDALI TETALI,TANAKU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
ACE URBAN DEVELOPERS PRIVATE LIMITED,HYDERABAD vs AO, NFAC
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
TRIPURANENI SARADA DEVI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
PURNA PRASAD GODAVARTHI,BANGALORE vs ACIT/DCIT, CIRCLE-1, KAKINADA
SHRI LALIET KUMAR (Judicial Member), SHRI BALAKRISHNAN. S (Accountant Member)
PURNA PRASAD GODAVARTHI,BANGALORE vs ACIT/DCIT, CIRCLE-1, KAKINADA
SHRI LALIET KUMAR (Judicial Member), SHRI BALAKRISHNAN. S (Accountant Member)
BODAPADU PRIMARY AGRICULTURAL CO-OPRATIVE CREDIT SOCIETY LIMITED GR NO 36,GUNTUR vs INCOME TAX OFFICER, WARD-1, TENALI
SHRI LALIET KUMAR (Judicial Member), SHRI BALAKRISHNAN. S (Accountant Member)
KAKUMANU NAVEEN KUMAR,VIJAYAWADA vs INCOME TAX OFFICER, WARD 2(1), VIJAYAWADA
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
KAKUMANU NAVEEN KUMAR,VIJAYAWADA vs INCOME TAX OFFICER, WARD 2(1), VIJAYAWADA
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
BRANDIX INTIMATE INDIA PRIVATE LIMITED,ATCHUTAPURAM MANDAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
GORLE APPALASWAMY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI S. BALAKRISHNAN (Accountant Member)
JAIN SWAPNA,NARASAPURAM vs INCOME TAX OFFICER, WARD-1, PALACOLE
SHRI VIJAY PAL RAO, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
JANAPAREDDY VENKATARAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
Shri Vijay Pal Rao, Vice-President A N D Shri Balakrishnan, S. (Accountant Member)
VINAYA KUMAR,MANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, JCIT(A), VISHAKAPATNAM
us, at the time of hearing of the appeals none appeared on behalf of the assessee.
VINAYA KUMAR,MANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, JCIT(A), VISHAKAPATNAM
SHRI K NARASIMHA CHARY, HONBLE (Judicial Member), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
VARAHALAMMA PYDI (LATE),VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-4(2), VISAKHAPATNAM
SHRI K NARASIMHA CHARY, HONBLE (Judicial Member), SHRI S BALAKRISHNAN, HONBLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), , VIJAYAWADA vs MITHRA KYOKUTO SPECIAL PURPOSE VEHICLES COMPANY PRIVATE LIMITED, VIJAYAWADA
SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)
GUNDAPUNEEDI MANGA DEVI,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
