ITAT Visakhapatnam Bench

CH RAMA RAO ,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(4), VIJAYAWADA

SHRI DUVVURU RL REDDY, HON'BLE (Vice President), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

CH RAMA RAO,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(4), VIJAYAWADA

J.R. JEWELLERS PRIVATE LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA

SHRI K. NARASIMHA CHARY, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

PENUGONDA VENKATESWARA RAO,TENALI vs INCOME TAX OFFICER, WARD-1, TENALI

LAKSHMI TANUJA SUGGUNA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(5), VIJAYAWADA

ATLURI PAVAN KUMAR,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA

SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

INTENTION ATTENTION MANIFESTATION FOUNDATION,KAKINADA vs INCOME TAX OFFICER (EXEMPTION WARD), RAJAHMUNDRY

SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

KUNAPAREDDY SUJATHA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA

SHRI LALIET KUMAR (Judicial Member), SHRI BALAKRISHNAN. S (Accountant Member)

KUNADHARAJU NAGA VENKATA RAMAKRISHNA RAJU,GANAPAVARAM MANDAL vs INCOME TAX OFFICER, WARD-1, TANUKU

SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

MANOJ KUMAR JESWANI,VIJAYAWADA vs INCOME TAX OFFICER WARD 2(2), VIJAYAWADA

SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

VENKATA SURYANARAYANA VISWANADHAM,VIZIANAGARAM vs INCOME TAX OFFICER,WARD-1, VIZIANAGARAM

SHRI LALIET KUMAR (Judicial Member), SHRI BALAKRISHNAN. S (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA vs ANDHRA PRADESH URBAN FINANCIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION, VIJAYAWADA

SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA vs ANDHRA PRADESH URBAN FINANCIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION, VIJAYAWADA

SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA, VIJAYAWADA vs ANDHRA PRADESH URBAN FINANCIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION, VIJAYAWADA

MUNNANGI SEAFOODS PVT LTD,ONGOLE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR

SHRI LALIET KUMAR (Judicial Member), SHRI BALAKRISHNAN. S (Accountant Member)

YERRA NAGESWARA RAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(2), VISAKHAPATNAM

SHRI LALIET KUMAR (Judicial Member), SHRI BALAKRISHNAN. S (Accountant Member)

KANTHETY NAGA RAMA LAKSHMI VARA PRASAD,MACHILIPATNAM vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM

SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

KANTHETY NAGA RAMA LAKSHMI VARA PRASAD,MACHILIPATNAM vs INCOME TAX OFFICER, WARD-1, MACHILIPATNAM

SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

KANUGA PRATHEEK,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR

SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

INCOME TAX OFFICER, WARD 3(3) , VISAKHAPATNAM vs MEENA TANGUDU, VISAKHAPATNAM