THE ANDHRA PRADESH MERCANTILE MUTUALLY AIDED CO- OPERATIVE THRIFT&CREDIT SOCIETY LTD,VIJAYAWADA vs. INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
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Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM
Before: SHRI DUVVURU RL REDDY, HON’BLE & SHRI S BALAKRISHNAN, HON’BLE
आदेशकीप्रतिलिपिअग्रेपिि/Copy of the order forwarded to:- निर्धाररती/ The Assessee–The Andhra Pradesh Mercantile Mutually 1. Aided Cooperative Thrift & Credit Society Limited, C/o. CA MV Prasad, Chartered Accountant, D.No. 60-7-13, Ground Floor, Siddhartha Nagar, 4th Lane, Vijayawada, Andhra Pradesh – 520010.
7 रधजस्व/The Revenue –The Income Tax Officer, Ward-1(1), O/o. ITO, 2. MG Road, Vijayawada, Andhra Pradesh – 520010. 3. The Principal Commissioner of Income Tax, आयकरआयुक्त (अपील)/ The Commissioner of Income Tax 4. ववभधगीयप्रनतनिधर्, आयकरअपीलीयअधर्करण, ववशधखधपटणम/ DR,ITAT, 5. Visakhapatnam गधर्ाफ़धईल / Guard file 6. आदेशधिुसधर / BY ORDER
Sr. Private Secretary ITAT, Visakhapatnam