← All Benches
ITAT Visakhapatnam Bench
4,005 judgments
THE ACIT, RAJAMAHENDRAVARAM vs THE JAMPETA CO-OP URBAN BANK LTD, RAJAMAHENDRAVARAM
ITA 194/VIZ/2017[2008-2009]Status: Disposed6/4/2018AY 2008-2009
THE ACIT, RAJAMAHENDRAVARAM vs THE JAMPETA CO -OP, URBAN BANK LTD, RAJAMAHENDRAVARAM
ITA 168/VIZ/2017[2011-2012]Status: Disposed6/4/2018AY 2011-2012
GURU DEEPIKA,GAJUWAKA vs THE ITO, VISAKHAPATNAM
ITA 118/VIZ/2017[2013-2014]Status: Disposed6/4/2018AY 2013-2014
KAMBALA NOOKALAMMA,GAJUWAKA vs THE ITO, VISAKHAPATNAM
ITA 117/VIZ/2017[2013-2014]Status: Disposed6/4/2018AY 2013-2014
THE ASST. COMMISSIONER OF INCOME- TAX, GUNTUR vs M/S. TEJA CONSTRUCTIONS, GUNTUR
ITA 109/VIZ/2017[2008-2009]Status: Disposed6/4/2018AY 2008-2009
THE, ACIT, GUNTUR vs THE GUNTUR DISTRICT CO-OPERATIVE CENTRAL BANK LTD., TENALI
ITA 75/VIZ/2016[2008-09]Status: Disposed6/4/2018AY 2008-09
M/S. ANDHRA PRADESH TANNERIES LTD.,VISAKHAPATNAM vs THE DCIT, VISAKHAPATNAM
ITA 501/VIZ/2016[2008-2009]Status: Disposed6/4/2018AY 2008-2009
THE DY. CIT, VIJAYAWADA vs M/S. USHA CARDIAC CINTRE LTD, VIJAYAWADA
ITA 463/VIZ/2016[2012-2013]Status: Disposed6/4/2018AY 2012-2013
JAMI VENKATA RAMANA,SRIKAKULAM vs THE ITO, SRIKAKULAM
ITA 418/VIZ/2016[2011-2012]Status: Disposed6/4/2018AY 2011-2012
SMT. N. KRISHNA SYAMALA,GUNTUR vs THE PR. CIT, GUNTUR
ITA 248/VIZ/2016[2011-2012]Status: Disposed6/4/2018AY 2011-2012
MANDA MARKANDEYULU,KAKINADA vs THE ITO, WARD - 2, KANCHILI
ITA 240/VIZ/2014[2009-10]Status: Disposed6/4/2018AY 2009-10
VEGESNA ANANTHANKOTI RAJU,VISAKHAPATNAM vs DY CIT, (INTERNATIONAL TAXATION), VISKHAPATNAM
ITA 528/VIZ/2017[2012-13]Status: Disposed4/4/2018AY 2012-13
DY CIT, CENTRAL CIRCLE, VIJAYAWADA vs CONZUG LOGISTICS PVT. LTD., VISAKHAPATNAM
ITA 507/VIZ/2017[2005-06]Status: Disposed4/4/2018AY 2005-06
NADIMPALLY VENKATA SANKAR RAMA KRISHNAM RAJU,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 322/VIZ/2017[2008-2009]Status: Disposed4/4/2018AY 2008-2009
LALITHA DEVI,KAKINADA vs THE ACIT, RAJAHMUNDRY
ITA 112/VIZ/2017[2008-2009]Status: Disposed4/4/2018AY 2008-2009
LALITHA DEVI,KAKINADA vs THE ACIT, RAJAHMUNDRY
ITA 111/VIZ/2017[2007-2008]Status: Disposed4/4/2018AY 2007-2008
PADMINI PRIYA PROPERTY DEVELOPERS AND BUILDRS,KAKINADA vs THE ITO, KAKINADA
ITA 493/VIZ/2016[2012-2013]Status: Disposed4/4/2018AY 2012-2013
THE ACIT, VIJAYAWADA vs M/S LALITHA BULLION CORPORATION, VIJAYAWADA
ITA 448/VIZ/2016[2012-2013]Status: Disposed4/4/2018AY 2012-2013
THE ITO, GUNTUR vs SRI KALARI VENKATA RASAIAH (HUF), GUNTUR
ITA 400/VIZ/2016[2011-2012]Status: Disposed4/4/2018AY 2011-2012
SMT. P.ANNAPURNA,HYDERABAD vs THE DCIT, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 368/VIZ/2013[2007-08]Status: Disposed4/4/2018AY 2007-08
