← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs SMT. DHULIPUDI SAROJA RAMESH, VIJAYAWADA
ITA 603/VIZ/2019[2014-2015]Status: Disposed12/2/2021AY 2014-2015
M/S. DECCAN JEWELLERS PRIVATE LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, GUNTUR
ITA 664/VIZ/2019[2017-2018]Status: Disposed11/2/2021AY 2017-2018
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs DECCAN JEWELLERS PVT. LTD., GUNTUR
ITA 573/VIZ/2019[2017-2019]Status: Disposed11/2/2021AY 2017-2019
THE INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM vs SMT. MARY BERNADETTE LARIVE, VISAKHAPATNAM
ITA 687/VIZ/2019[2009-2010]Status: Disposed10/2/2021AY 2009-2010
M/S. SREE MANIPRAKASH CHARITABLE WELFARE SOCIETY,VISAKHAPATNAM vs THE INCOME TAX OFFICER (EXEMPTIONS), VISAKHAPATNAM
ITA 669/VIZ/2019[2019-2020]Status: Disposed10/2/2021AY 2019-2020
VIJAYA KUMAR SURAPANENI,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 631/VIZ/2019[2013-2014]Status: Disposed3/2/2021AY 2013-2014
GALI SUBBA RAJU,DOWLESWARAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJAHMUNDRY
ITA 9/VIZ/2020[2010-11]Status: Disposed1/2/2021AY 2010-11
THE ASSISTANT COMMISSIONER INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs DECCAN TOBACCO COMPANY, GUNTUR
ITA 701/VIZ/2019[2017-18]Status: Disposed1/2/2021AY 2017-18
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTRU vs DTE EXPORTS PRIVATE LIMITED, GUNTUR
ITA 700/VIZ/2019[2017-18]Status: Disposed1/2/2021AY 2017-18
M/S. OFFICERS CLUB,VISAKHAPATNAM vs THE INCOME TAX OFFICER (EXEMPTIONS), VISAKHAPATNAM
ITA 688/VIZ/2019[2013-2014]Status: Disposed1/2/2021AY 2013-2014
DR. BEERAKA CHANDRA SEKHAR,KAKINADA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 679/VIZ/2019[2011-2012]Status: Disposed1/2/2021AY 2011-2012
SHRI IRFAN KHAN,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
ITA 666/VIZ/2019[2017-2018]Status: Disposed1/2/2021AY 2017-2018
A. MADHUSUDHANA RAO,VIZIANAGARAM DISTRICT vs THE INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 543/VIZ/2019[2011-12]Status: Disposed1/2/2021AY 2011-12
FRIENDS PLAZA CONSTRUCTIONS,TANUKU vs THE INCOME TAX OFFICER,WARD-1, TANUKU
ITA 421/VIZ/2019[2006-07]Status: Disposed1/2/2021AY 2006-07
KAMMELLA VENKATA STYANARAYANA RAJU,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(3), VISAKHAPATNAM
ITA 394/VIZ/2019[2014-15]Status: Disposed1/2/2021AY 2014-15
GRANDHI ARAVINDAM,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX., CIRCLE-1, RAJAHMUNDRY
ITA 343/VIZ/2019[2004-05]Status: Disposed1/2/2021AY 2004-05
MOGLINEEDI VENKATESWARA RAO,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(2), VIJAYAWADA
ITA 217/VIZ/2019[2009-10]Status: Disposed1/2/2021AY 2009-10
KIRAN KUMAR DESRAJ,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(2), GUNTUR
ITA 517/VIZ/2018[2012-13]Status: Disposed1/2/2021AY 2012-13
JERRIPOTHULA VEERA VENKATA STYANARAYANA,TANGELLAMUDI vs THE INCOME TAX OFFICER(TDS), RAJAHMUNDRY
ITA 467/VIZ/2018[2011-12]Status: Disposed1/2/2021AY 2011-12
REKHA SOLANKI,VIJAYAWADA vs INCOME TAX OFFICER, WARD -1(1), VIJAYAWADA
ITA 254/VIZ/2018[2013-2014]Status: Disposed1/2/2021AY 2013-2014
