SHRI IRFAN KHAN,GUNTUR vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR

PDF · subscribers
ITA 666/VIZ/2019Status: DisposedITAT Visakhapatnam01 February 2021AY 2017-2018

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →