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ITAT Visakhapatnam Bench
4,022 judgments
MATSA VENKATA SURYA NARAYANA,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
ITA 67/VIZ/2020[2011-12]Status: Disposed28/1/2021AY 2011-12
VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUTHORITY (VMRDA),VISAKHAPATNAM vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), 2ND FLOOR, AYAKAR BHAWAN, BASHEER BEGH, HYDERABAD
ITA 52/VIZ/2020[2019-20]Status: Disposed27/1/2021AY 2019-20
MUTHYALA SUBBA RAO,ANAKAPALLE vs THE INCOME TAX OFFICER, WARD - 1, ANAKAPALLE
ITA 22/VIZ/2020[2013-14]Status: Disposed27/1/2021AY 2013-14
MUTHYALA SUBBA RAO,ANAKAPALLE vs THE INCOME TAX OFFICER, WARD - 1, ANAKAPALLE
ITA 21/VIZ/2020[2013-14]Status: Disposed27/1/2021AY 2013-14
MUTHYALA SUBBA RAO,ANAKAPALLE vs THE INCOME TAX OFFICER, WARD - 1, ANAKAPALLE
ITA 20/VIZ/2020[2012-13]Status: Disposed27/1/2021AY 2012-13
MUTHYALA SUBBA RAO,ANAKAPALLE vs THE INCOME TAX OFFICER, WARD - 1, ANAKAPALLE
ITA 19/VIZ/2020[2011-12]Status: Disposed27/1/2021AY 2011-12
SMT. BANDLAMUDI LAKSHMI,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(2), GUNTUR
ITA 651/VIZ/2019[2016-2017]Status: Disposed27/1/2021AY 2016-2017
MALLADI SARADHI,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
ITA 308/VIZ/2019[2015-16]Status: Disposed27/1/2021AY 2015-16
MYLAPALLI PARIMALA,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
ITA 265/VIZ/2019[2011-12]Status: Disposed27/1/2021AY 2011-12
SAMBARU SATYANARAYANA,ANAKAPALLE vs THE INCOME TAX OFFICER, WARD-1, ANAKAPALLE
ITA 559/VIZ/2019[2008-19]Status: Disposed25/1/2021AY 2008-19
KOLA KONDARAJU,VEMAGIRI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY
ITA 650/VIZ/2019[2016-2017]Status: Disposed4/1/2021AY 2016-2017
MOHAN KRISHNA MYNENI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 639/VIZ/2019[2011-2012]Status: Disposed4/1/2021AY 2011-2012
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUTNUR vs ARUNACHALAM MANICKVEL, GUTNUR
ITA 207/VIZ/2020[2016-17]Status: Disposed23/12/2020AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUTNUR vs ARUNACHALAM MANICKVEL, GUTNUR
ITA 206/VIZ/2020[2015-16]Status: Disposed23/12/2020AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs ARUNACHALAM MANICKVEL, GUTNUR
ITA 205/VIZ/2020[2014-15]Status: Disposed23/12/2020AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUTNUR vs ARUNACHALAM MANICKVEL, GUTNUR
ITA 204/VIZ/2020[2013-14]Status: Disposed23/12/2020AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUTNUR vs ARUNACHALAM MANICKVEL, GUTNUR
ITA 203/VIZ/2020[2012-13]Status: Disposed23/12/2020AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs ARUNACHALAM MANICKVEL, GUTNUR
ITA 202/VIZ/2020[2011-12]Status: Disposed23/12/2020AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs BHARATHI CONSUMER CARE PRODUCTS PRIVATE LIMITED, GUNTUR
ITA 201/VIZ/2020[2017-18]Status: Disposed23/12/2020AY 2017-18
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GUNTUR vs BHARATHI CONSUMER CARE PRODUCTS PRIVATE LIMITED, GUNTUR
ITA 200/VIZ/2020[2016-17]Status: Disposed23/12/2020AY 2016-17
