← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GUNTUR vs BHARATHI CONSUMER CARE PRODUCTS PRIVATE LIMITED, GUNTUR
ITA 199/VIZ/2020[2015-16]Status: Disposed23/12/2020AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GUNTUR vs BHARATHI CONSUMER CARE PRODUCTS PRIVATE LIMITED, GUNTUR
ITA 198/VIZ/2020[2014-15]Status: Disposed23/12/2020AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs BHARATHI CONSUMER CARE PRODUCTS PRIVATE LIMITED, GUNTUR
ITA 197/VIZ/2020[2013-14]Status: Disposed23/12/2020AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs KHAN MOHAMMED DIAMONDS & JEWELRY PRIVATE LIMITED, GUNTUR
ITA 184/VIZ/2020[2017-18]Status: Disposed23/12/2020AY 2017-18
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs KHAN MOHAMMED DIAMONDS & JEWELRY PRIVATE LIMITED, GUNTUR
ITA 183/VIZ/2020[2016-17]Status: Disposed23/12/2020AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs DECCAN JEWELERS PRIVATE LIMITED, VIJAYAWADA
ITA 182/VIZ/2020[2017-18]Status: Disposed23/12/2020AY 2017-18
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, 3RD FLOOR, RAJKAMAL COMPLEX, LAKSHMIPURAM, GUNTUR vs DECCAN JEWELERS PRIVATE LIMITED, VIJAYAWADA
ITA 181/VIZ/2020[2016-17]Status: Disposed23/12/2020AY 2016-17
TUMMIDI BROTHERS JEWELLERY,RAJAMAHENDRAVARAM vs THE INCOME TAX OFFICER, WARD-3, RAJAMAHENDRAVARAM
ITA 179/VIZ/2020[2010-11]Status: Disposed23/12/2020AY 2010-11
PILLI SANTHOSH KRISHNA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX,. CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 94/VIZ/2019[2009-10]Status: Disposed23/12/2020AY 2009-10
THE INCOME TAX OFFICER, WARD-1, TUNI vs MK AQUA HATCHERY, THONDANGI(M)
ITA 436/VIZ/2019[2015-16]Status: Disposed23/12/2020AY 2015-16
THOTA VIJAYA LAKSHMI,VISAKHAPATNAM vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, VISAKHAPATNAM
ITA 144/VIZ/2019[2011-12]Status: Disposed23/12/2020AY 2011-12
THOTA VIJAYA LAKSHMI,VISAKHAPATNAM vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, VISAKHAPATNAM
ITA 143/VIZ/2019[2011-12]Status: Disposed23/12/2020AY 2011-12
M/S. NARAYANA REDDY ENTERPRISES,KAKINADA vs THE ITO, WARD-1, KAKINADA
ITA 681/VIZ/2019[2011-2012]Status: Disposed22/12/2020AY 2011-2012
BORUSU SATYANARAYANA,TANUKU MANDAL vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RAJAHMUNDRY RANGE, RAJAHMUNDRY
ITA 632/VIZ/2019[2006-2007]Status: Disposed22/12/2020AY 2006-2007
HASAN RAJA,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-2(1) (ERSTWHILE WARD-3), RAJAHMUNDRY
ITA 591/VIZ/2019[2007-2008]Status: Disposed22/12/2020AY 2007-2008
POTHUMARTHI PADMAVATHI,GUDIVADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 525/VIZ/2019[2007-08]Status: Disposed22/12/2020AY 2007-08
M. NARASAYYAMMA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 208/VIZ/2019[2010-11]Status: Disposed22/12/2020AY 2010-11
M.GOWTHAM KRISHNA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 207/VIZ/2019[2011-12]Status: Disposed22/12/2020AY 2011-12
M SRILAKSHMI,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 204/VIZ/2019[2010-11]Status: Disposed22/12/2020AY 2010-11
M.APPALA RAJU SRIRANGA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 201/VIZ/2019[2012-13]Status: Disposed22/12/2020AY 2012-13
