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ITAT Visakhapatnam Bench
4,022 judgments
M.APPALA RAJU SRIRANGA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 200/VIZ/2019[2011-12]Status: Disposed22/12/2020AY 2011-12
M.APPALA RAJU SRIRANGA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 199/VIZ/2019[2010-11]Status: Disposed22/12/2020AY 2010-11
M.YETHIRAJA SUBRAHMANYAM,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 184/VIZ/2019[2012-13]Status: Disposed22/12/2020AY 2012-13
M.YETHIRAJA SUBRAHMANYAM,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 183/VIZ/2019[2011-12]Status: Disposed22/12/2020AY 2011-12
M.YETHIRAJA SUBRAHMANYAM,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 182/VIZ/2019[2010-11]Status: Disposed22/12/2020AY 2010-11
MAMATA KUMARI,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 624/VIZ/2018[2015-16]Status: Disposed22/12/2020AY 2015-16
NILESH JAIN,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 623/VIZ/2018[2015-16]Status: Disposed22/12/2020AY 2015-16
TRISHALA DEVI,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 622/VIZ/2018[2015-16]Status: Disposed22/12/2020AY 2015-16
MANJU DEVI,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 621/VIZ/2018[2015-16]Status: Disposed22/12/2020AY 2015-16
MAHENDRA KUMAR JAIN,GUNTUR vs THE INCOME TAX, WARD-2(1), GUNTUR
ITA 620/VIZ/2018[2015-16]Status: Disposed22/12/2020AY 2015-16
SRI MUKESH JAIN HUF,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
ITA 264/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
SRI MUKESH JAIN,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
ITA 263/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
NITINKUMAR RATANPURA HUF,VIJAYAWADA vs INCOME TAX OFFICER, WARD -2(1), VIJAYAWADA
ITA 261/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
SRI MAMATHA DEVI,VIJAYAWADA vs INCOME TAX OFFICER WARD-2(1), VIJAYAWADA
ITA 260/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
SRI SUMERMAL JAIN,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
ITA 258/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
SRI SEVANTHI DEVI,VIJAYAWADA vs INCOME TAX OFFICER, WARD2(1), VIJAYAWADA
ITA 257/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
SRI NARENDRA LEKHRAJ JAIN,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
ITA 256/VIZ/2018[2013-20147]Status: Disposed22/12/2020
REKHA SOLANKI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
ITA 255/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
SRI NARENDRA LEKHRAJ JAIN,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
ITA 253/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
RAVINDRA KUMAR JAIN,VIJAYAWADA vs INCOME TAX OFFICER, WARD - 2(1), VIJAYAWADA
ITA 237/VIZ/2018[2014-15]Status: Disposed22/12/2020AY 2014-15
