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ITAT Visakhapatnam Bench
4,022 judgments
KONDURI DASARADHA RAMA RAO,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 171/VIZ/2019[2008-09]Status: Disposed2/3/2021AY 2008-09
KONDURI RUKMINI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 170/VIZ/2019[2008-09]Status: Disposed2/3/2021AY 2008-09
ANKITH JAIN MUTHA,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 625/VIZ/2018[2015-16]Status: Disposed2/3/2021AY 2015-16
KOLLAPARTI VENKATANRUSIMHESWARA KANNA BABU,ANAKAPALLE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 677/VIZ/2019[2014-2015]Status: Disposed1/3/2021AY 2014-2015
SMT. TAMATAPU VENKATA LAKSHMI KANTHAM,ANAKAPALLE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 676/VIZ/2019[2010-2011]Status: Disposed1/3/2021AY 2010-2011
M/S. J.K. GARDENS,RAJAMAHANDRAVARM vs THE INCOME TAX OFFICER, WARD-2, RAJAMAHANDRAVARM
ITA 541/VIZ/2019[2010-11]Status: Disposed1/3/2021AY 2010-11
KALLAM SPINNING LIMITED,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUNTUR
ITA 152/VIZ/2018[2013-14]Status: Disposed1/3/2021AY 2013-14
THE INCOME TAX OFFICER, WARD-5(4), VISAKHAPATNAM vs VIJAYALAKSHMI STEEL ENTERPRISES, VISAKHAPATNAM
ITA 401/VIZ/2019[2014-15]Status: Disposed24/2/2021AY 2014-15
TADI VASUDEVA RAO,RAJAMAHENDRAVARAM vs THE INCOME TAX OFFICER, WARD-1(1), RAJAMAHENDRAVARAM
ITA 692/VIZ/2019[2014-15]Status: Disposed17/2/2021AY 2014-15
BUDHYARAJU VENKATA SURYANARAYANA RAJU,PRATHIPADU vs THE INCOME TAX OFFICER, WARD-4(2), VISAKHAPATNAM
ITA 156/VIZ/2020[2013-14]Status: Disposed16/2/2021AY 2013-14
VELAGAPUDI RAMA RAO,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1), VIJAYAWADA
ITA 670/VIZ/2019[2015-2016]Status: Disposed16/2/2021AY 2015-2016
DEVARASETTY SUBBA RAO,DACHEPALLI vs THE INCOME TAX OFFICER, WARD-1(3), GUNTUR
ITA 28/VIZ/2020[2011-12]Status: Disposed15/2/2021AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs BITCORP PRIVATE LIMITED, GUNTUR
ITA 330/VIZ/2019[2016-17]Status: Disposed15/2/2021AY 2016-17
KOVVURI CHINA SATYANARAYANA REDDY,PASARLAPUDI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 282/VIZ/2019[2008-09]Status: Disposed15/2/2021AY 2008-09
KOVVURI CHINA SATYANARAYANA REDDY,PASARLAPUDI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 281/VIZ/2019[2007-08]Status: Disposed15/2/2021AY 2007-08
KOVVURI ANASUYA,PASARLAPUDI VILLAGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 280/VIZ/2019[2010-11]Status: Disposed15/2/2021AY 2010-11
KOVVURI ANASUYA,PASALAPUDI VILLAGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 279/VIZ/2019[2008-09]Status: Disposed15/2/2021AY 2008-09
KOVVURI BHANUMATHI,PASARLAPUDI VILLAGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 278/VIZ/2019[2008-09]Status: Disposed15/2/2021AY 2008-09
NUSUMU VENKATA RAMBABU,KAKINADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 23/VIZ/2020[2010-11]Status: Disposed12/2/2021AY 2010-11
KASAPU RAMESH BABU,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
ITA 210/VIZ/2020[2011-12]Status: Disposed12/2/2021AY 2011-12
