← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
K.BADARI LAKSHMI,KAKINADA vs THE INCOME TAX OFFICER, WARD-2, KAKINADA
ITA 34/VIZ/2020[2011-12]Status: Disposed3/3/2021AY 2011-12
GUTTIKINDA VENKATA SUBBA RAO,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
ITA 114/VIZ/2020[2016-17]Status: Disposed3/3/2021AY 2016-17
M/S. SRI BALAJI CONSTRUCTIONS,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
ITA 626/VIZ/2019[2013-2014]Status: Disposed3/3/2021AY 2013-2014
TALUPUNURI VENKATESWARA RAO,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
ITA 505/VIZ/2019[2010-11]Status: Disposed3/3/2021AY 2010-11
BELAGAM SRINIVASA RAO,VIZIANAGARAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 479/VIZ/2019[2011-12]Status: Disposed3/3/2021AY 2011-12
BALA BHUPALA NAIDU,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
ITA 408/VIZ/2019[2010-11]Status: Disposed3/3/2021AY 2010-11
RAHUPATHI NAIDU MUDDADA,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
ITA 407/VIZ/2019[2010-11]Status: Disposed3/3/2021AY 2010-11
D.VENKATA PRABHAKAR RAO,VISAKHAPATNAM vs THE CIT(A)-1, VISAKHAPATNAM
ITA 350/VIZ/2019[2008-09]Status: Disposed3/3/2021AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs BHARAT HEAVY PLATES & VESSELS LIMITED, VISAKHAPATNAM
ITA 478/VIZ/2018[2009-10]Status: Disposed3/3/2021AY 2009-10
HARVEST INDIA MISSION,VISAKHAPATNAM vs THE COMMISSIONER OF INCOME TAX, EXEMPTIONS, HYDERABAD
ITA 435/VIZ/2018[2018-19]Status: Disposed3/3/2021AY 2018-19
PILKINGTON AUTOMOTIVE INDIA PVT. LTD.,VEERAGHATTAM vs THE ACIT, VISAKHAPATNAM
ITA 3/VIZ/2017[2012-2013]Status: Disposed3/3/2021AY 2012-2013
K. SURYANARAYANA,VISAKHAPATNAM vs THE ADDL. CIT, VISAKHAPATNAM
ITA 289/VIZ/2015[2007-2008]Status: Disposed3/3/2021AY 2007-2008
SMT. KOVVURI BHANUMATHI,PASALAPUDI VILLAGE vs THE ASSISTNT COMMOSSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 590/VIZ/2019[2009-2010]Status: Disposed2/3/2021AY 2009-2010
KOVVURI CHINA SATYANARAYANA REDDY,PASALAPUDI VILLAGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 589/VIZ/2019[2009-2010]Status: Disposed2/3/2021AY 2009-2010
SMT. KOVVURI ANASUYA,PASALAPUDI VILLAGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 588/VIZ/2019[2009-2010]Status: Disposed2/3/2021AY 2009-2010
PONNAPATI ESWAR REDDY,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, NARASARAOPET
ITA 528/VIZ/2019[2013-14]Status: Disposed2/3/2021AY 2013-14
PONNAPATI VIJAYA KRISHNA REDDY,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, NARASARAOPET
ITA 527/VIZ/2019[2013-14]Status: Disposed2/3/2021AY 2013-14
DIEHARD DIES PRIVATE LIMITED,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
ITA 504/VIZ/2019[2015-16]Status: Disposed2/3/2021AY 2015-16
RAJENDRA KUMAR KUNCH,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 274/VIZ/2019[2015-16]Status: Disposed2/3/2021AY 2015-16
RAJENDRA KUMAR KUNCH,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 273/VIZ/2019[2013-14]Status: Disposed2/3/2021AY 2013-14
