← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
RATNALA VANAJAKSHI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 238/VIZ/2020[2013-14]Status: Disposed16/3/2021AY 2013-14
NEW LIFE CHARITABLE TRUST,RAJAMAHENDRAVARAM vs THE ITO(EXMPTIONS), RAJAHMUNDRY
ITA 166/VIZ/2020[2019-20]Status: Disposed16/3/2021AY 2019-20
KOLLAPARTI VENKATANRUSIMHESWARA KANNABABU,ANAKAPALLI vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 110/VIZ/2020[2011-12]Status: Disposed16/3/2021AY 2011-12
NASEER AHMED,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-5(1)/RANGE-5, VISAKHAPATNAM
ITA 1/VIZ/2020[2011-12]Status: Disposed16/3/2021AY 2011-12
JALADI SRIDEVI,CHIRALA vs THE INCOME TAX OFFICER, WARD-1, CHIRALA
ITA 80/VIZ/2019[2009-10]Status: Disposed16/3/2021AY 2009-10
RANKIREDDY MAHA LAKSHMI,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY
ITA 369/VIZ/2019[2015-16]Status: Disposed16/3/2021AY 2015-16
SVL REAL ESTATES & CONSTRUCTIONS PRIVATE LIMITED,RAJAMAHENDRAVARAM vs THE INCOME TAX OFFICER, WARD-2(2), RAJAMHENDRAVARAM
ITA 117/VIZ/2020[2011-12]Status: Disposed11/3/2021AY 2011-12
SMT. DODDA LAKSHMI,RAJAMAHENDRAVARAM vs THE INCOME TAX OFFICER, WARD-4, RAJAMAHENDRAVARAM
ITA 566/VIZ/2019[2011-2012]Status: Disposed11/3/2021AY 2011-2012
SRI KRISHNA SEVA SAMASTHAN,CHIRALA vs THE INCOME TAX OFFICER, WARD-1, CHIRALA
ITA 476/VIZ/2019[2017-18]Status: Disposed11/3/2021AY 2017-18
SRI KRISHNA SEVA SAMASTHAN,CHIRALA vs THE INCOME TAX OFFICER, WARD-1, CHIRALA
ITA 475/VIZ/2019[2017-18]Status: Disposed11/3/2021AY 2017-18
MALLAMPALLI NAGA SIREESHA,TANUKU vs INCOME TAX OFFICER, WARD-1, TANUKU
ITA 166/VIZ/2018[2012-13]Status: Disposed11/3/2021AY 2012-13
SRI K. RAVI KIRAN VARMA,KAKINADA vs THE ITO, KAKINADA
ITA 437/VIZ/2016[2011-2012]Status: Disposed11/3/2021AY 2011-2012
SRI K. SASI KIRAN VARMA,KAKINADA vs THE ITO, KAKINADA
ITA 436/VIZ/2016[2011-2012]Status: Disposed11/3/2021AY 2011-2012
T LAKSHMANA RAO,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD -2, RAJAHMUNDRY
ITA 44/VIZ/2019[2009-10]Status: Disposed4/3/2021AY 2009-10
THE ACIT, VISAKHAPATNAM vs SHRI ANNAMAREDDY VARAHALA RAO, VISAKHAPATNAM
ITA 96/VIZ/2017[2012-2013]Status: Disposed4/3/2021AY 2012-2013
KOVVURI SRINIVASA REDDY,PASARLAPUDI VILLAGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, KAKINADA
ITA 60/VIZ/2020[2011-12]Status: Disposed3/3/2021AY 2011-12
KOVVURI SRINIVASA REDDY,PASARLAPUDI VILLAGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, KAKINADA
ITA 59/VIZ/2020[2010-11]Status: Disposed3/3/2021AY 2010-11
KOVVURI SRINIVASA REDDY,PASARLAPUDI VILLAGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, KAKINADA
ITA 58/VIZ/2020[2009-10]Status: Disposed3/3/2021AY 2009-10
KOVVURI SRINIVASA REDDY,PASARLAPUDI VILLAGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, KAKINADA
ITA 57/VIZ/2020[2008-09]Status: Disposed3/3/2021AY 2008-09
G.V.V.SATYANARAYANA,KADIYAPULANKA vs THE INCOME TAX OFFICER, WARD-2(3), RAJAHMUNDRY
ITA 38/VIZ/2020[2012-13]Status: Disposed3/3/2021AY 2012-13
