← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
HANUMAN DHALL WORKING COMPANY,VINUKONDA vs ITO, WARD-1, NARASARAOPET
ITA 19/VIZ/2018[2010-11]Status: Disposed1/4/2021AY 2010-11
NARRA BAPUJI,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 33/VIZ/2020[2015-16]Status: Disposed31/3/2021AY 2015-16
KAVULURU LAKSHMI NARAYANA,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(2), VIJAYAWADA
ITA 464/VIZ/2019[2014-15]Status: Disposed26/3/2021AY 2014-15
BADETI VENKATESWARA RAO,ATTILI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJAHMUNDRY
ITA 356/VIZ/2019[2014-15]Status: Disposed26/3/2021AY 2014-15
THE KRISHNA DISTRICT MILK PRODUCERS MUTUALLY AIDED CO-OPERATIVE UNION LIMITED,VIJAYAWADA vs THE PR. COMMISSIONER OF INCOME TAX, VIJAYAWADA
ITA 43/VIZ/2020[2013-14]Status: Disposed22/3/2021AY 2013-14
THE KRISHNA DISTRICT MILK PRODUCERS MUTUALLY AIDED CO-OPERATIVE UNION LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 42/VIZ/2020[2013-14]Status: Disposed22/3/2021AY 2013-14
DHATRI FOUNDATION,VISAKHAPATNAM vs THE COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD
ITA 252/VIZ/2020[2020-21]Status: Disposed22/3/2021AY 2020-21
SION ASSEMBLY CHURCH,VIJAYAWADA vs THE INCOME TAX OFFICER (EXEMPTION), RAJAHMUNDRY
ITA 62/VIZ/2019[2012-13]Status: Disposed18/3/2021AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs M/S. RAGHAVENDRA CONSTRUCTIONS, VISAKHAPATNAM
ITA 598/VIZ/2019[2011-2012]Status: Disposed18/3/2021AY 2011-2012
SMT. KALLAM ANJANIN DEVI,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 557/VIZ/2019[2009-10]Status: Disposed18/3/2021AY 2009-10
KALLAM SURYANARAYANA REDDY,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 556/VIZ/2019[2009-10]Status: Disposed18/3/2021AY 2009-10
KALLAM AYYAPA REDDY,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 555/VIZ/2019[2009-10]Status: Disposed18/3/2021AY 2009-10
JETTY JAGANNADHA RAO,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX. CIRCLE-1(1), RAJAHMUNDRY
ITA 301/VIZ/2019[2010-11]Status: Disposed18/3/2021AY 2010-11
K.VENKATA RATNA PRASAD,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 242/VIZ/2019[2012-13]Status: Disposed18/3/2021AY 2012-13
TULASI YOGISH CHANDRA,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
ITA 23/VIZ/2019[2013-14]Status: Disposed18/3/2021AY 2013-14
TULASI YOGISH CHANDRA,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
ITA 22/VIZ/2019[2012-13]Status: Disposed18/3/2021AY 2012-13
TULASI YOGISH CHANDRA,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
ITA 21/VIZ/2019[2010-11]Status: Disposed18/3/2021AY 2010-11
TATIPARTI DEVI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 366/VIZ/2018[2014-15]Status: Disposed18/3/2021AY 2014-15
KOTHARI SANTHA DEVI,VIZIANAGARAM vs ITO, VIZIANAGARAM
ITA 479/VIZ/2017[2008-09]Status: Disposed18/3/2021AY 2008-09
THE DIST. CO- OPERATIVE CENTRAL BANK LIMITED,SRIKAKULAM vs THE DY, CIT, SRIKAKULAM
ITA 304/VIZ/2017[2013-2014]Status: Disposed18/3/2021AY 2013-2014