← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VIJAYAWADA vs SRI JASTI SRIDHAR BABU, KESARAPALLI
ITA 604/VIZ/2019[2015-2016]Status: Disposed7/4/2021AY 2015-2016
RAMYA HOSPITALS,KAKINADA vs THE INCOME TAX OFFICER, WARD-2, KAKINADA
ITA 289/VIZ/2019[2012-13]Status: Disposed7/4/2021AY 2012-13
KILARI SATYANARAYANA,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
ITA 133/VIZ/2020[2013-14]Status: Disposed6/4/2021AY 2013-14
SMT. NIRMALA LAVU,GUNTUR vs THE INCOME TAX OFFICER ( INTERNATIONAL TAXATION), VIJAYAWADA
ITA 644/VIZ/2019[2015-2016]Status: Disposed6/4/2021AY 2015-2016
TETALI SARADA,VISAKHAPATNAM vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-3, VISAKHAPATNAM
ITA 526/VIZ/2019[2009-10]Status: Disposed6/4/2021AY 2009-10
SRI GAYATRI ACADEMY FOR TECHNICAL EDUACTION,TADEPALLIGUDEM vs THE INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM
ITA 333/VIZ/2019[2009-10]Status: Disposed6/4/2021AY 2009-10
JETTY VENKATA RAO,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX. CIRCLE-1(1), RAJAHMUNDRY
ITA 295/VIZ/2019[2010-11]Status: Disposed6/4/2021AY 2010-11
M. PADMAVATHI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
ITA 655/VIZ/2019[2007-2008]Status: Disposed1/4/2021AY 2007-2008
KUNDURU SITA,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
ITA 392/VIZ/2019[2016-17]Status: Disposed1/4/2021AY 2016-17
KUNDURU SITA,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
ITA 391/VIZ/2019[2015-16]Status: Disposed1/4/2021AY 2015-16
MADANA SUMATHI,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
ITA 390/VIZ/2019[2016-17]Status: Disposed1/4/2021AY 2016-17
MADANA SUMATHI,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
ITA 389/VIZ/2019[2015-16]Status: Disposed1/4/2021AY 2015-16
MADANA SUMATHI,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
ITA 388/VIZ/2019[2014-15]Status: Disposed1/4/2021AY 2014-15
VANUKURI MADHAVI,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME, CENTRAL CIRCLE-2, GUNTUR
ITA 387/VIZ/2019[2016-17]Status: Disposed1/4/2021AY 2016-17
VANUKURI MADHAVI,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME, CENTRAL CIRCLE-2, GUNTUR
ITA 386/VIZ/2019[2015-16]Status: Disposed1/4/2021AY 2015-16
VANUKURI MADHAVI,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME, CENTRAL CIRCLE-2, GUNTUR
ITA 385/VIZ/2019[2014-15]Status: Disposed1/4/2021AY 2014-15
MADANA NAGI REDDY,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
ITA 384/VIZ/2019[2016-17]Status: Disposed1/4/2021AY 2016-17
MADANA NAGI REDDY,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
ITA 383/VIZ/2019[2015-16]Status: Disposed1/4/2021AY 2015-16
MADANA NAGI REDDY,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
ITA 382/VIZ/2019[2014-15]Status: Disposed1/4/2021AY 2014-15
RISABH KUMAR SURANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(3), VISAKHAPATNAM
ITA 362/VIZ/2019[2014-15]Status: Disposed1/4/2021AY 2014-15
