MADANA NAGI REDDY,GUNTUR vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR
In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.
What did the Tribunal hold?
The Tribunal noted that the assessees had filed letters requesting the withdrawal of their appeals. The Revenue did not object to this request.
What were the facts?
The assessees, Sri Madana Nagi Reddy and others, filed appeals before the Income Tax Appellate Tribunal. During the hearing, the assessees expressed their intention to withdraw these appeals.
What were the issues?
The primary issue was the assessees' request to withdraw their pending appeals before the Tribunal.
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM
Before: SHRI N.K.CHOUDHRY, HON’BLE & SHRI D.S. SUNDER SINGH, HON’BLE
आदेश /O R D E R Per Bench : When these appeals are taken up for hearing, the Ld.AR submitted that the assessees intend to withdraw the appeals. The assessees have also filed letters dated 11.03.2021 for withdrawing the appeals. The Ld.DR has not raised any objection. Accordingly, the appeals filed by the assessees are dismissed as withdrawn.
In the result, appeals filed by the assessees are dismissed.
Order pronounced in the open court on 1st April, 2021.
Sd/- Sd/- (धड.एस .सुन्दर धसंह) (एन के चौिरी ) (D.S.SUNDER SINGH) (N.K.CHOUDHRY) लेखा सदस्य /ACCOUNTANT MEMBER न्याधयक सदस्य / JUDICIAL MEMBER Dated : 01.04.2021 L.Rama, SPS
आदेश की प्रतितिति अग्रेतषि/Copy of the order forwarded to:- 1. तिर्धाररिी/ The Assessees– (i) Sri Madana Nagi Reddy, D.No.3-56, Opp.Ramalayam, Gorantla, Guntur (ii) Smt.Madana Sumathi, D.No.3-56, Opp.Ramalayam, Gorantla, Guntur (iii) Smt.Vanukuri Madhavi, D.No.126-5-609, House No.5, Siva Green Valley, Gorantla, Guntur (iv) Smt.Kunduru Sita, D.No.126-4-482, 6/1, Annapoorna Nagar, Gorantla, Guntur 2. रधजस्व/The Revenue – Asst. Commissioner of Income Tax, Central Circle-2 Guntur 3. The Pr.Commissioner of Income Tax (Central), Visakhapatnam 4. The Commissioner of Income Tax (Appeals)-3, Visakhapatnam 5. तवभधगीय प्रतितितर्, आयकर अिीिीय अतर्करण, तवशधखधिटणम/DR, ITAT, Visakhapatnam 6.गधर्ाफ़धईि / Guard file आदेशधिुसधर / BY ORDER // True Copy //
Sr. Private Secretary ITAT, Visakhapatnam
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