← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
MATTA EDUCATIONAL SOCIETY,GUNTUR vs THE INCOME TAX OFFICER (EXEMPTIONS WARD), GUNTUR
ITA 213/VIZ/2020[2020-21]Status: Disposed22/4/2021AY 2020-21
VIDYA CHINTALAPATI,VISAKHAPATNAM vs THE JOINT COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION, VIJAYAWADA
ITA 176/VIZ/2020[2016-17]Status: Disposed22/4/2021AY 2016-17
RATNALA BHASKARA RAO ALIAS LOKHANADHA RAO,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-2, SRIKAKULAM
ITA 703/VIZ/2019[2011-12]Status: Disposed22/4/2021AY 2011-12
YAKKALA MOHANA RAO,PIDUGURALLA vs THE CIT(A)-3, VISAKHAPATNAM
ITA 496/VIZ/2018[2006-07]Status: Disposed22/4/2021AY 2006-07
DASARI VENKATESWARA RAO,HYDERABAD vs THE ITO, VISAKHAPATNAM
ITA 60/VIZ/2015[2007-08]Status: Disposed22/4/2021AY 2007-08
DASARI KURMA VENKATA SATYANARAYANA,HYDERABAD vs THE ITO, VISAKHAPATNAM
ITA 59/VIZ/2015[2007-08]Status: Disposed22/4/2021AY 2007-08
DASARI KURMA VENKATA GOVINDA RAO,HYDERABAD vs THE ITO, VISAKHAPATNAM
ITA 58/VIZ/2015[2007-08]Status: Disposed22/4/2021AY 2007-08
THE DCIT, VISAKHAPATNAM vs Y.V . RAJASEKHAR BABU, HYDERABAD
ITA 171/VIZ/2015[2004-05]Status: Disposed21/4/2021AY 2004-05
THE DCIT, VISAKHAPATNAM vs T.NAGA PRASAD, VISAKHAPATNAM
ITA 170/VIZ/2015[2004-05]Status: Disposed21/4/2021AY 2004-05
SHRI RAMANJANEYULU KOTAPATI,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-INTERNATIONAL TAXATION, VIJAYAWADA
ITA 641/VIZ/2019[2016-2017]Status: Disposed20/4/2021AY 2016-2017
MALASANI MURALI KRISHNA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-4(1), VISAKHAPATNAM
ITA 470/VIZ/2019[2014-15]Status: Disposed20/4/2021AY 2014-15
YAKKALA MOHANA RAO,PIDUGURALLA vs THE CIT(A)-3, VISAKHAPATNAM
ITA 495/VIZ/2018[2002-03]Status: Disposed20/4/2021AY 2002-03
A. V. SESHAGIRI RAO,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM
ITA 643/VIZ/2019[2008-2009]Status: Disposed19/4/2021AY 2008-2009
PRITAM SINGH SAHNI,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-4, RAJAHMUNDRY
ITA 689/VIZ/2019[2009-2010]Status: Disposed16/4/2021AY 2009-2010
SANTHINIKETAN MINORITY EDUCATIONAL SOCIETY,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAC (EXAMPTION), VIJAYAWADA
ITA 601/VIZ/2019[2015-2016]Status: Disposed16/4/2021AY 2015-2016
CHALASANI VIJAYA LAKSHMI,RAJAMAHENDRAVARAM vs THE INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
ITA 3/VIZ/2020[2012-13]Status: Disposed15/4/2021AY 2012-13
MOHAMMED ALI SHAIK,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
ITA 148/VIZ/2020[2012-13]Status: Disposed7/4/2021AY 2012-13
VENKAYAMMA GUNJI,VISAKHAPATNAM vs THE INCOME TAX OFFICER (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 662/VIZ/2019[2011-2012]Status: Disposed7/4/2021AY 2011-2012
ADISESHU GUNJI,VISAKHAPATNAM vs THE INCOME TAX OFFICER (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 661/VIZ/2019[2011-2012]Status: Disposed7/4/2021AY 2011-2012
GALI SUBBA RAJU,DOWLESWARAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJAMAHENDRAVARAM
ITA 610/VIZ/2019[2015-2016]Status: Disposed7/4/2021AY 2015-2016
