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ITAT Visakhapatnam Bench
4,022 judgments
KANUMURI LAKSHMI SIRISHA,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 723/VIZ/2019[2010-11]Status: Disposed27/4/2021AY 2010-11
KANUMURI LAKSHMI SIRISHA,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 722/VIZ/2019[2009-10]Status: Disposed27/4/2021AY 2009-10
SAMANTHAPUDI RAJA RAMESH,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 721/VIZ/2019[2011-12]Status: Disposed27/4/2021AY 2011-12
SAMANTHAPUDI RAJA RAMESH,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 720/VIZ/2019[2010-11]Status: Disposed27/4/2021AY 2010-11
SAMANTHAPUDI RAJA RAMESH,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 719/VIZ/2019[2009-10]Status: Disposed27/4/2021AY 2009-10
KANUMURI LAKSHMI UMA KATYAINI,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 718/VIZ/2019[2011-12]Status: Disposed27/4/2021AY 2011-12
KANUMURI LAKSHMI UMA KATYAINI,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 717/VIZ/2019[2010-11]Status: Disposed27/4/2021AY 2010-11
KANUMURI LAKSHMI UMA KATYAINI,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 716/VIZ/2019[2009-10]Status: Disposed27/4/2021AY 2009-10
KANUMURI PRASAD,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 715/VIZ/2019[2011-12]Status: Disposed27/4/2021AY 2011-12
KANUMURI PRASAD,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 714/VIZ/2019[2010-11]Status: Disposed27/4/2021AY 2010-11
KANUMURI PRASAD,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 713/VIZ/2019[2009-10]Status: Disposed27/4/2021AY 2009-10
KUNUMURI KRISHNA KUMARI,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 712/VIZ/2019[2011-12]Status: Disposed27/4/2021AY 2011-12
KUNUMURI KRISHNA KUMARI,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 711/VIZ/2019[2010-11]Status: Disposed27/4/2021AY 2010-11
KUNUMURI KRISHNA KUMARI,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 710/VIZ/2019[2009-10]Status: Disposed27/4/2021AY 2009-10
KANUMURI SIVA RAMA RAJU,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 709/VIZ/2019[2011-12]Status: Disposed27/4/2021AY 2011-12
KANUMURI SIVA RAMA RAJU,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 708/VIZ/2019[2010-11]Status: Disposed27/4/2021AY 2010-11
KANUMURI SIVA RAMA RAJU,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 707/VIZ/2019[2009-10]Status: Disposed27/4/2021AY 2009-10
SAMANTHAPUDI LAVANYA,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 706/VIZ/2019[2011-12]Status: Disposed27/4/2021AY 2011-12
SAMANTHAPUDI LAVANYA,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 705/VIZ/2019[2010-11]Status: Disposed27/4/2021AY 2010-11
SAMANTHAPUDI LAVANYA,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 704/VIZ/2019[2009-10]Status: Disposed27/4/2021AY 2009-10
