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ITAT Visakhapatnam Bench
4,022 judgments
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs CAMBRIDGE SYSTEM(INDIA) PRIVATE LIMITED, VISAKHAPATNAM
ITA 455/VIZ/2019[2009-10]Status: Disposed5/5/2021AY 2009-10
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs ANDHRA TRADE DEVELOPMENT CORPORATION PRIVATE LIMITED, GUNTUR
ITA 434/VIZ/2019[2015-16]Status: Disposed5/5/2021AY 2015-16
BOGGAVARAPU BASAVESWARA RAO,GUNTUR vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1, GUNTUR
ITA 429/VIZ/2019[2013-14]Status: Disposed5/5/2021AY 2013-14
YALAMANCHILI VIJAYALAKSHMI,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
ITA 428/VIZ/2019[2011-12]Status: Disposed5/5/2021AY 2011-12
SRI VENKATESWARA CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(1), VISAKHAPATNAM
ITA 224/VIZ/2019[2014-15]Status: Disposed5/5/2021AY 2014-15
BONDA NAGA VENKATA NARASIMHA RAJ KUMAR,BHIMAVARAM vs THE INCOME TAX OFFICER, WARD-1, BHIMAVARAM
ITA 218/VIZ/2019[2012-13]Status: Disposed5/5/2021AY 2012-13
EVERON EDUCATIONAL SOCIETY,BHIMAVARAM vs THE ASSISTANT COMMISSIONER OF INCOMETAX, CIRCLE-1(1), RAJAHMUNDRY
ITA 172/VIZ/2019[2015-16]Status: Disposed5/5/2021AY 2015-16
THE ITO, VISAKHAPATNAM vs SRI INTURI RAMA RAO, FUF, VISAKHAPATNAM
ITA 321/VIZ/2016[2009-2010]Status: Disposed5/5/2021AY 2009-2010
PALUGU BABU RAJENDRA PRASAD,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1)M, GUNTUR
ITA 62/VIZ/2020[2017-18]Status: Disposed29/4/2021AY 2017-18
BORRA AMALESWARI,MACHILIPATNAM vs THE INCOME TAX OFFICER, WARD-1, MACHILIPATNAM
ITA 40/VIZ/2020[2014-15]Status: Disposed29/4/2021AY 2014-15
PREM RAJ RAYEPUDI,HYDERABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 24/VIZ/2020[2011-12]Status: Disposed29/4/2021AY 2011-12
M/S ARUNA MOTORS PRIVATE LIMITED,VIJAYAWADA` vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
ITA 149/VIZ/2020[2012-13]Status: Disposed29/4/2021AY 2012-13
KANUMURI BHASKARA RAJU,BAPULAPADU MANDAL vs THE THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 75/VIZ/2020[2011-12]Status: Disposed27/4/2021AY 2011-12
KANUMURI BHASKARA RAJU,BAPULAPADU MANDAL vs THE THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 74/VIZ/2020[2010-11]Status: Disposed27/4/2021AY 2010-11
KANUMURI BHASKARA RAJU,BAPULAPADU MANDAL vs THE THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 73/VIZ/2020[2009-10]Status: Disposed27/4/2021AY 2009-10
RAMYA CONSTRUCTIONS LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
ITA 77/VIZ/2019[2012-13]Status: Disposed27/4/2021AY 2012-13
KANUMURI SUBBA RAJU,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 727/VIZ/2019[2011-12]Status: Disposed27/4/2021AY 2011-12
KANUMURI SUBBA RAJU,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 726/VIZ/2019[2010-11]Status: Disposed27/4/2021AY 2010-11
KANUMURI SUBBA RAJU,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 725/VIZ/2019[2009-10]Status: Disposed27/4/2021AY 2009-10
KANUMURI LAKSHMI SIRISHA,BAPULAPADU MANDAL vs THE ASSISTANT COMMISSIONER OF I NCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 724/VIZ/2019[2010-011]Status: Disposed27/4/2021AY 2010-011