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ITAT Visakhapatnam Bench
4,022 judgments
RAMBHUKTA APPARAO,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
ITA 27/VIZ/2020[2009-10]Status: Disposed14/6/2021AY 2009-10
COMMANDANT,MANGALAGIRI vs THE COMMISSIONER OF INCOME TAX (APPEALS)-2, GUNTUR
ITA 582/VIZ/2019[2015-16 and F.Y. 2014-2015]Status: Disposed31/5/2021
COMMANDANT,MANGALAGIRI vs THE COMMISSIONER OF INCOME TAX (APPEALS)-2, GUNTUR
ITA 581/VIZ/2019[2014-15 and F.Y. 2013-2014]Status: Disposed31/5/2021
COMMANDANT,MANGALAGIRI vs THE COMMISSIONER OF INCOME TAX (APPEALS)-2, GUNTUR
ITA 580/VIZ/2019[2015-16 and F.Y. 2014-2015]Status: Disposed31/5/2021
COMMANDANT,MANGALAGIRI vs THE COMMISSIONER OF INCOME TAX (A)-2, GUNTUR
ITA 579/VIZ/2019[2015-16 and F.Y. 2014-2015]Status: Disposed31/5/2021
COMMANDANT,MANGALAGIRI vs THE COMMISSIONER OF INCOME TAX (A)-2, GUNTUR
ITA 578/VIZ/2019[2015-16 and F.Y. 2014-2015]Status: Disposed31/5/2021
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs BADAM BHOGALINGA SWAMY, VISAKHAPATNAM
ITA 9/VIZ/2021[2018-19]Status: Disposed24/5/2021AY 2018-19
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs BADAM VENKATESWARLU, VISAKHAPATNAM
ITA 8/VIZ/2021[2017-18]Status: Disposed24/5/2021AY 2017-18
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs BADAM VENKATA DEMULLU, VISAKHAPATNAM
ITA 7/VIZ/2021[2017-18]Status: Disposed24/5/2021AY 2017-18
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs BADAM BHOGALINGA SWAMY, VISAKHAPATNAM
ITA 6/VIZ/2021[2017-18]Status: Disposed24/5/2021AY 2017-18
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs PHOZO DIGITAL PRESS PRIVATE LIMITED, VISAKHAPATNAM
ITA 5/VIZ/2021[2016-17]Status: Disposed24/5/2021AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs PHOZO DIGITAL PRESS PRIVATE LIMITED, VISAKHAPATNAM
ITA 4/VIZ/2021[2015-16]Status: Disposed24/5/2021AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs BADAM VENKATA DEMULLU, VISAKHAPATNAM
ITA 10/VIZ/2021[2018-19]Status: Disposed24/5/2021AY 2018-19
THE INCOME TAX OFFICER, WARD-1(2), VISAKHAPATNAM vs SHARIEF AZIZULLA, VISAKHAPATNAM
ITA 449/VIZ/2019[2012-13]Status: Disposed13/5/2021AY 2012-13
SRINIVASA REDDY SANGAM,GUNTUR vs INCOME TAX OFFICER, WARD-1(3), GUNTUR
ITA 386/VIZ/2018[2015-16]Status: Disposed13/5/2021AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs HIRAPANNA JEWELLERS, VISAKHAPATNAM
ITA 253/VIZ/2020[2017-18]Status: Disposed12/5/2021AY 2017-18
JAI MAAKALI POULTRY PRODUCTS PRIVATE LIMITED,TANUKU vs ACIT, CIRCLE-1, ELURU
ITA 158/VIZ/2020[2016-17]Status: Disposed5/5/2021AY 2016-17
PROGRESSIVE POULTRY FARM,PERAVALI MANDAL vs THE INCOME TAX OFFICER, WARD-1, TANUKU
ITA 130/VIZ/2020[2011-12]Status: Disposed5/5/2021AY 2011-12
PIDUGU NAGA MOHAN,TADEPALLIGUDEM vs THE INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM
ITA 691/VIZ/2019[2011-12]Status: Disposed5/5/2021AY 2011-12
A.VARALAKSHMI,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
ITA 619/VIZ/2019[2008-2009]Status: Disposed5/5/2021AY 2008-2009
