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ITAT Visakhapatnam Bench

4,022 judgments

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SRI RAM MANCHUKONDA, VIZIANAGARAM

ITA 37/VIZ/2021[2017-18]Status: Disposed8/9/2021AY 2017-18

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SRINIVASA FERRO ALLOYS LIMITED, VISAKHAPATNAM

ITA 36/VIZ/2021[2012-13]Status: Disposed8/9/2021AY 2012-13

THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs NAVARATNA ESTATES, VISAKHAPATNAM

ITA 242/VIZ/2020[2017-18]Status: Disposed8/9/2021AY 2017-18

THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs NAVARATNA ESTATES, VISAKHAPATNAM

ITA 241/VIZ/2020[2015-16]Status: Disposed8/9/2021AY 2015-16

NAVULURI PULLAIAH,GUNTUR vs THE INCOME TAX OFFICER, WARD-2, NARASARAOPET

ITA 551/VIZ/2019[2016-17]Status: Disposed8/9/2021AY 2016-17

VIJAYA LAKSHMI AGENCIES,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA

ITA 472/VIZ/2019[2015-16]Status: Disposed8/9/2021AY 2015-16

ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED,VIJAYAWADA vs THE ACIT, CIRCLE-3(1), VIJAYAWADA

ITA 168/VIZ/2020[2015-16]Status: Disposed25/6/2021AY 2015-16

ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED,VIJAYAWADA vs THE ACIT, CIRCLE-3(1), VIJAYAWADA

ITA 167/VIZ/2020[20102-13]Status: Disposed25/6/2021

R.VENKATA DHANA LAKSHMI LEGAL HEIR OF LATE R. VENKATESWARA RAO,LINGAPALEM MANDAL vs THE INCOME TAX OFFICER, WARD-2, ELURU

ITA 121/VIZ/2020[2010-11]Status: Disposed25/6/2021AY 2010-11

ATLURI PADMA,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA

ITA 116/VIZ/2020[2014-15]Status: Disposed25/6/2021AY 2014-15

THE INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM vs PYDI GIRIDHAR BABU, VISAKHAPATNAM

ITA 64/VIZ/2021[2012-13]Status: Disposed24/6/2021AY 2012-13

GRANDHI SUGUNA,SRIKAKILA vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM

ITA 79/VIZ/2020[2011-12]Status: Disposed24/6/2021AY 2011-12

RAYAPUREDDY NAREEN BABU,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(3), GUNTUR

ITA 6/VIZ/2020[2016-17]Status: Disposed24/6/2021AY 2016-17

TATINENI RAMESH KUMAR, REPRESENTED BY TATINENI SAKET RAM CHOWDARY,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA

ITA 108/VIZ/2020[2013-14]Status: Disposed24/6/2021AY 2013-14

THE DCIT, VISAKHAPATNAM vs M/S MIRACLE SOFTWARE SYSREM (I) PVT. LTD., VISAKHAPATNAM

ITA 18/VIZ/2015[2008-09]Status: Disposed24/6/2021AY 2008-09

AGRICULTURAL MARKET COMMITTEE,AKIVIDU vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY

ITA 169/VIZ/2020[2006-07]Status: Disposed23/6/2021AY 2006-07

YONA SMELTERS PRIVATE LIMITED,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM

ITA 636/VIZ/2019[2013-2014]Status: Disposed23/6/2021AY 2013-2014

YONA SMELTERS PRIVATE LIMITED,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM

ITA 635/VIZ/2019[2012-2013]Status: Disposed23/6/2021AY 2012-2013

YONA SMELTERS PRIVATE LIMITED,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM

ITA 634/VIZ/2019[2010-11]Status: Disposed23/6/2021AY 2010-11

MULLAPUDI SREE RAMACHANDRA VENKATA KRISHNA RANGA RAO,TANUKU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY

ITA 177/VIZ/2019[2010-11]Status: Disposed23/6/2021AY 2010-11