← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
S.V. .ENGINEERING CONSTRUCTIONS INDIA PRIVATE LIMITED,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 130/VIZ/2021[2018-19]Status: Disposed23/9/2021AY 2018-19
THE INCOME TAX OFFICER, WARD-1(1), GUNTUR vs PRESIDENT SUBSIDIARY POLICE CANTEEN, GUNTUR
ITA 196/VIZ/2020[2017-18]Status: Disposed23/9/2021AY 2017-18
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SRI SAMBA SIVARAO M, VISAKHAPATNAM
ITA 540/VIZ/2019[2014-15]Status: Disposed23/9/2021AY 2014-15
MERILYN SHIPPING AND TRANSPORTS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 511/VIZ/2019[2013-14]Status: Disposed23/9/2021AY 2013-14
METTUPALAYAM SABAPATI PALANIVELU,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
ITA 326/VIZ/2019[2013-14]Status: Disposed23/9/2021AY 2013-14
A.SRINIVASA RAO,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
ITA 518/VIZ/2018[2009-10]Status: Disposed23/9/2021AY 2009-10
VANI CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 83/VIZ/2021[2015-16]Status: Disposed20/9/2021AY 2015-16
NALINI BANDI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 46/VIZ/2021[2008-09]Status: Disposed20/9/2021AY 2008-09
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs VASANTHA BABU VALLURI, VIZIANAGARAM
ITA 34/VIZ/2021[2017-18]Status: Disposed20/9/2021AY 2017-18
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs JAYA PRAKASH BABU VALLURI, VISAKHAPATNAM
ITA 31/VIZ/2021[2017-18]Status: Disposed20/9/2021AY 2017-18
THE CHODAVARAM CO-OPERATIVE SUGARS LIMITED,CHODAVARAM vs THE INCOME TAX OFFICER, WARD-5(2), VISAKHAPATNAM
ITA 28/VIZ/2021[2016-17]Status: Disposed20/9/2021AY 2016-17
THE INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM vs DEVISAI CONSTRUCTIONS AND DEVELOPERS(VIZAG) PRIVATE LIMITED, VISAKHAPATNAM
ITA 27/VIZ/2021[2015-16]Status: Disposed20/9/2021AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs EAST COAST IMPORTS & EXPORTS, KAKINADA
ITA 79/VIZ/2021[2012-13]Status: Disposed17/9/2021AY 2012-13
GANTA SRINIVASA RAO,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 424/VIZ/2019[2014-15]Status: Disposed17/9/2021AY 2014-15
GANTA SRINIVASA RAO,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 423/VIZ/2019[2013-14]Status: Disposed17/9/2021AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs GANTA SRINIVASA RAO, VISAKHAPATNAM
ITA 417/VIZ/2019[2013-14]Status: Disposed17/9/2021AY 2013-14
SOUBHAGYA PROJECTS (P) LIMITED,RAVULAPALEM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
ITA 307/VIZ/2019[2010-11]Status: Disposed17/9/2021AY 2010-11
SOUBHAGYA PROJECTS (P) LIMITED,RAVULA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAJAHMUNDRY
ITA 306/VIZ/2019[2010-11]Status: Disposed17/9/2021AY 2010-11
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs NARSIMHARAJU KANUMURI, VISAKHAPATNAM
ITA 63/VIZ/2021[2017-18]Status: Disposed8/9/2021AY 2017-18
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs DEVI FISHERIES LIMITED, VISAKHAPATNAM
ITA 39/VIZ/2021[2017-18]Status: Disposed8/9/2021AY 2017-18
