← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
DHULIPUDI GOLLA BABU,KAKINADA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 365/VIZ/2019[2015-16]Status: Disposed16/2/2022AY 2015-16
THE ACIT, GUNTUR vs M/S. CHAITANYA GODAVARI GRAMEENA BANK, GUNTUR
ITA 472/VIZ/2016[2013-2014]Status: Disposed16/2/2022AY 2013-2014
THE ACIT, GUNTUR vs M/S. CHAITANYA GODAVARI GRAMEENA BANK, GUNTUR
ITA 471/VIZ/2016[2012-2013]Status: Disposed16/2/2022AY 2012-2013
A LITTLE FLOWER EDUCATIONAL SOCIETY,MACHILIPATNAM vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), HYDERABAD
ITA 159/VIZ/2020[-]Status: Disposed27/9/2021
YANDRAPU UDAYA KUMAR,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 85/VIZ/2021[2015-16]Status: Disposed24/9/2021AY 2015-16
YENDRAPU JOSEPH RATNA KUMAR,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 84/VIZ/2021[2015-16]Status: Disposed24/9/2021AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs DEVI TATIPARTI, VISAKHAPATNAM
ITA 41/VIZ/2021[2017-18]Status: Disposed24/9/2021AY 2017-18
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1), VISAKHAPATNAM vs NAGA HANUMAN SOLVENT OILS PRIVATE LIMITED., VISAKHAPATNAM
ITA 32/VIZ/2020[2013-14]Status: Disposed24/9/2021AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, GUNTUR vs RAVINDRA BHARATHI EDUCATIONAL SOCIETY, SPSR NELLORE
ITA 255/VIZ/2020[2016-17]Status: Disposed24/9/2021AY 2016-17
THE INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA vs GORREPATI PUSHPALATHA L/R LATE GORREPATI RAGHAVA REDDY, VIJAYAWADA
ITA 115/VIZ/2020[2009-10]Status: Disposed24/9/2021AY 2009-10
M/S. VISAKHAPATNAM INDUSTRIAL WATER SUPPLY CO. LTD,VISAKHAPATNAM vs THE INCOME TAX OFFICER, TDS, WARD-2, VISAKHAPATNAM
ITA 553/VIZ/2019[2007-08]Status: Disposed24/9/2021AY 2007-08
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU vs SIRIUS OVERSEAS PRIVATE LIMITED, TANUKU
ITA 523/VIZ/2019[2013-14]Status: Disposed24/9/2021AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU vs SIRIUS OVERSEAS PRIVATE LIMITED, TANUKU
ITA 522/VIZ/2019[2012-13]Status: Disposed24/9/2021AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU vs SIRIUS OVERSEAS PRIVATE LIMITED, TANUKU
ITA 521/VIZ/2019[2009-10]Status: Disposed24/9/2021AY 2009-10
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs KALLAM TEXTILES LIMITED, CHOWDAVARAM
ITA 451/VIZ/2019[2016-17]Status: Disposed24/9/2021AY 2016-17
THE INCOME TAX OFFICER, TDS WARD-2, VISAKHAPATNAM vs VISAKHAPATNAM INDUSTRIAL WATER SUPPLY COMPANY. LIMITED, VISAKHAPATNAM
ITA 359/VIZ/2019[2007-08]Status: Disposed24/9/2021AY 2007-08
THE CHODAVARAM CO-OPERATIVE SUGARS LIMITED,CHODAVARAM vs THE DY.CIT/ACIT, CIRCLE-4(1), VISAKHAPATNAM
ITA 25/VIZ/2021[2019-20]Status: Disposed23/9/2021AY 2019-20
RELIANT INVESTIGATION AND SECURITY SERVICES,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 144/VIZ/2021[2019-20]Status: Disposed23/9/2021AY 2019-20
IPPILI SRINIVASA RAO,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
ITA 133/VIZ/2021[2018-19]Status: Disposed23/9/2021AY 2018-19
FOCUS TRANS TECH SHIPPING PRIVATE LIMITED,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), RANGE-2, VISAKHAPATNAM
ITA 132/VIZ/2021[2018-19]Status: Disposed23/9/2021AY 2018-19
