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ITAT Visakhapatnam Bench
4,022 judgments
THE ACIT, CIRCLE - 1(1), VISAKHAPATNAM vs G. ATCHUTARAMA RAJU, VISAKHAPATNAM
ITA 398/VIZ/2014[2010-11]Status: Disposed16/3/2022AY 2010-11
V.R.ENGINEERING WORKS,VISAKHAPATNAM vs DEPUTY COMMISSERIONER OF INCOME TAX, CIRCLE 4(1), VISAKHAPATNAM
ITA 7/VIZ/2022[2019-20]Status: Disposed11/3/2022AY 2019-20
V.R.ENGINEERING WORKS,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 5(1), VISAKHAPATNAM
ITA 6/VIZ/2022[2018-19]Status: Disposed11/3/2022AY 2018-19
SEETARAMA RAO NADIMINTI,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), VISAKHAPATNAM
ITA 223/VIZ/2021[2019-20]Status: Disposed11/3/2022AY 2019-20
SKI ENGINEERING PRIVATE LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 222/VIZ/2021[2019-20]Status: Disposed11/3/2022AY 2019-20
RIKON SHIPPING,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), VISAKHAPATNAM
ITA 221/VIZ/2021[2019-20]Status: Disposed11/3/2022AY 2019-20
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs RAVICHANDRA TEXTILES PRIVATE LIMITED, GUNTUR
ITA 355/VIZ/2019[2011-12]Status: Disposed11/3/2022AY 2011-12
SRI RAVI CHANDRA TEXTILES PRIVATE LIMITED,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX., CIRCLE-2(1), GUNTUR
ITA 347/VIZ/2019[2011-12]Status: Disposed11/3/2022AY 2011-12
THE INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM vs MUTYALA JEWELLERS, VISAKHAPATNAM
ITA 75/VIZ/2021[2017-18]Status: Disposed8/3/2022AY 2017-18
THE ETIKOPPAKA COOP AGRICULTURAL INDUSTRIAL SOCIETY LIMITED,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), VISAKHAPATNAM
ITA 260/VIZ/2021[2017-18]Status: Disposed8/3/2022AY 2017-18
AMARAVATHI TEXTILES PRIVATE LIMITED,GUNTUR vs THE ACIT, CIRCLE-1(1), GUNTUR
ITA 165/VIZ/2020[2014-15]Status: Disposed8/3/2022AY 2014-15
KOLLI SUBRAHMANYAM,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(2), VIJAYAWADA
ITA 134/VIZ/2020[2007-08]Status: Disposed8/3/2022AY 2007-08
SANDHYA AQUA EXPORTS PVT LTD,VISAKHAPATNAM vs DEPUTY COMMISSIONER/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), VISAKHAPATNAM
ITA 203/VIZ/2021[2019-20]Status: Disposed16/2/2022AY 2019-20
COSMIC POWER SYSTEMS PRIVATE LIMITED,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 188/VIZ/2021[2019-20]Status: Disposed16/2/2022AY 2019-20
COSMIC POWER SYSTEMS PRIVATE LIMITED,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 187/VIZ/2021[2018-19]Status: Disposed16/2/2022AY 2018-19
SYSTEMATIC ENTERPRISES,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 185/VIZ/2021[2019-20]Status: Disposed16/2/2022AY 2019-20
SYSTEMATIC ENTERPRISES,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 184/VIZ/2021[2018-19]Status: Disposed16/2/2022AY 2018-19
FOCUS TRANS TECH SHIPPING PVT LTD,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3(1), VISAKHAPATNAM
ITA 179/VIZ/2021[2019-20]Status: Disposed16/2/2022AY 2019-20
EISAI PHARMACEUTICALS INDIA PRIVATE LIMITED,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1), VISAKHAPATNAM
ITA 158/VIZ/2021[2017-18]Status: Disposed16/2/2022AY 2017-18
THE INCOME TAX OFFICER (INTERNATIONAL TAXATION), KAKINADA vs SMT. BIKKINA SAVITRI DEVI, SAMALKOT
ITA 583/VIZ/2019[2015-16]Status: Disposed16/2/2022AY 2015-16
