← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
SBS PAPER BOARDS PRIVATE LIMITED,RAJAMAHENDRAVARAM vs THE ACIT, CIRCLE -1(1), RAJAMAHENDRAVARAM
ITA 16/VIZ/2020[2007-08]Status: Disposed25/3/2022AY 2007-08
SHREE BALAJI UDYOG,SRIKAKULAM vs INCOME TAX OFFICER, WARD -1, SRIKAKULAM
ITA 249/VIZ/2021[2019-20]Status: Disposed17/3/2022AY 2019-20
HARSH VARDHAN SERVICES,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 248/VIZ/2021[2019-20]Status: Disposed17/3/2022AY 2019-20
HARSH VARDHAN SERVICES,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 247/VIZ/2021[2018-19]Status: Disposed17/3/2022AY 2018-19
SAI PRIYA ESTATES & RESORTS LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 4(2), VISAKHAPATNAM
ITA 231/VIZ/2021[2018-19]Status: Disposed17/3/2022AY 2018-19
THEGANAHALLY RAMAKRISHNA RAMESHA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(2), VISAKHAPATNAM
ITA 230/VIZ/2021[2018-19]Status: Disposed17/3/2022AY 2018-19
SRI RAM TRAVELS,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 3(2), VISAKHAPATNAM
ITA 228/VIZ/2021[2019-20]Status: Disposed17/3/2022AY 2019-20
SRI KRISHNA SHIPPING CORPORATION,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 202/VIZ/2021[2019-20 (APRIL 2018)]Status: Disposed17/3/2022
SRI KRISHNA SHIPPING CORPORATION,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 201/VIZ/2021[2018-19]Status: Pending17/3/2022AY 2018-19
VENKATA RAO PATNALA,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD 1(4), VISAKHAPATNAM
ITA 181/VIZ/2021[2019-20]Status: Disposed17/3/2022AY 2019-20
VENKATA RAO PATNALA,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD 1(4), VISAKHAPATNAM
ITA 180/VIZ/2021[2018-19]Status: Disposed17/3/2022AY 2018-19
BOGGAVARAPU ANKAMMA RAO,CHILAKALURIPET vs PRINCIPAL COMMISSIONER OF INCOME TAX, VIJAYAWADA
ITA 145/VIZ/2021[2016-17]Status: Disposed17/3/2022AY 2016-17
THE INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM vs TATIPARTI SATYANARAYANA, VISAKHAPATNAM
ITA 76/VIZ/2021[2017-18]Status: Disposed16/3/2022AY 2017-18
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs THE KANAKAMAHALAKSHMI COOPERATIVE BANK LIMITED, VISAKHAPATNAM
ITA 68/VIZ/2021[2014-15]Status: Disposed16/3/2022AY 2014-15
NOOKA RAJU VEGI,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 192/VIZ/2021[2017-18]Status: Disposed16/3/2022AY 2017-18
SL TRANS,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RANGE-1, VISAKHAPATNAM
ITA 183/VIZ/2021[2019-20]Status: Disposed16/3/2022AY 2019-20
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs ARUNACHALAM MANICKAVEL, GUNTUR
ITA 18/VIZ/2021[2017-18]Status: Disposed16/3/2022AY 2017-18
MATTAPALLI RAM KUMAR,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)., RAHAHMURNDRY
ITA 131/VIZ/2021[2016-17]Status: Disposed16/3/2022AY 2016-17
SRI PRASANNA ANJANEYA SWAMY VARI DEVASTHNAM TRUST,VIJAYAWADA vs THE COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERBAD
ITA 124/VIZ/2021[2015-16]Status: Disposed16/3/2022AY 2015-16
SRI KOTAMSETTY PENTA RAO,RAJAHMAUNDRY vs THE INCOME TAX OFFICER, WARD-2(3), RAJAHMUNDRY
ITA 565/VIZ/2019[2014-2015]Status: Disposed16/3/2022AY 2014-2015