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ITAT Visakhapatnam Bench
4,022 judgments
THE ITO(TDS) WARD-3(3), GUNTUR vs THE EXECUTIVE ENGINEER, RURAL WATER SUPPLY PROJECT,
ITA 512/VIZ/2013[2012-13]Status: Disposed8/4/2022AY 2012-13
THE ITO(TDS) WARD-3(3), GUNTUR vs THE EXECUTIVE ENGINEER, RURAL WATER SUPPLY PROJECT,
ITA 511/VIZ/2013[2011-12]Status: Disposed8/4/2022AY 2011-12
SAMEER KHAN`,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 128/VIZ/2021[2015-16]Status: Disposed7/4/2022AY 2015-16
RANDI SANYASI NAIDU,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
ITA 125/VIZ/2021[2011-12]Status: Disposed7/4/2022AY 2011-12
VARDHAMAN ENTERPRISES,VISAKHAPATNAM vs ASSESSING OFFICER, WARD-2(2), VISAKHAPATNAM
ITA 123/VIZ/2021[2018-19]Status: Disposed7/4/2022AY 2018-19
ROMAN CATHOLIC DIOCESE OF ELURU,ELURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA
ITA 108/VIZ/2021[2015-16]Status: Disposed7/4/2022AY 2015-16
SRI VENU GOPALA PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED.,YERNAGUDEM vs THE INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM
ITA 105/VIZ/2021[2015-16]Status: Disposed7/4/2022AY 2015-16
SRINIVASA FERRO ALLOYS LIMITED,SAMALKOTA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 103/VIZ/2021[2017-18]Status: Disposed7/4/2022AY 2017-18
SANJANA FLEXIPACK PRIVATE LIMITED,VISAKHAPATNAM vs THE CIT(APPEALS), NATIONAL FACELESS APPEAL CENTRE, VISAKHAPATNAM
ITA 102/VIZ/2021[2018-19]Status: Disposed7/4/2022AY 2018-19
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY,KAKINADA vs THE COMMISSIONER OF INCOME TAX ( EXEMPTIONS), HYDERABAD
ITA 671/VIZ/2019[2019-2020]Status: Disposed7/4/2022AY 2019-2020
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY vs K.VENKATA RAJU, RAJAHMUNDRY
ITA 501/VIZ/2019[2008-09]Status: Disposed7/4/2022AY 2008-09
THE ITO WARD - 2, GUDIVADA vs KOGANTI POORNA CHANDRA PRASAD, GUDIVADA
ITA 200/VIZ/2014[2009-10]Status: Disposed7/4/2022AY 2009-10
WOMEN & CHILD WELFARE CENTRE,VIZIANAGARAM vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 236/VIZ/2021[2017-18]Status: Disposed5/4/2022AY 2017-18
BALAGANESWARARAO DASARI,PALAKOL vs INCOME TAX OFFICER, WARD-1, PALAKOLE
ITA 226/VIZ/2021[2017-18]Status: Disposed5/4/2022AY 2017-18
PENUMARTI RAMAKRISHNA CHOWDARY,KAKINADA vs THE INCOME TAX OFFICER, WARD-2, KAKINADA
ITA 129/VIZ/2021[2018-19]Status: Disposed5/4/2022AY 2018-19
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1), VISAKHAPATNAM vs DECCAN FERRO ALLOYS PVT LTD, VISAKHAPATNAM
ITA 238/VIZ/2021[2015-16]Status: Disposed31/3/2022AY 2015-16
KLMM HOSPITAL PRIVATE LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 1(1), VISAKHAPATNAM
ITA 227/VIZ/2021[2018-19]Status: Disposed31/3/2022AY 2018-19
LOHMAN CASTINGS PRIVATE LIMITED,ANAKAPALLE vs THE INCOME TAX OFFICER, WARD-1, ANAKAPALLE
ITA 140/VIZ/2021[2018-19]Status: Disposed31/3/2022AY 2018-19
ARABOLU VENKATA NAGA DEEPATHI REPRESENTED BY POWER OF ATTORNEY HOLDER, N. SATYARAMANUJAMM,VISAKHAPATNAM vs INCOME TAX OFFICER(INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 178/VIZ/2018[2010-2011]Status: Heard28/3/2022AY 2010-2011
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SWARNANDHRA JUTE MILLS PRIVATE LIMITED, SRIKAKULAM
ITA 55/VIZ/2021[2014-15]Status: Disposed25/3/2022AY 2014-15