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ITAT Visakhapatnam Bench

4,022 judgments

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, ELURU vs THE ELURU CO-OPERATIVE URBAN BANK LIMITED, ELURU

ITA 384/VIZ/2018[2010-11]Status: Disposed11/5/2022AY 2010-11

M/S THE BHEEMUNIPATNAM MUTUALLY AIDED COOPERATIVE BUILDING SOCIETY,VISAKHAPATNAM vs INCOME TAX OFFICER (TDS), WARD-6(1), VISAKHAPATNAM

ITA 92/VIZ/2015[2013-14]Status: Disposed11/5/2022AY 2013-14

SRINIVASAN DEEPTHIMAHANTHI,VISAKHAPATNAM vs ASSISTANT COMMISIONER OF INCOME TAX, CIRCLE - 5 (1), VISAKHAPATNAM

ITA 24/VIZ/2022[2018-19]Status: Disposed29/4/2022AY 2018-19

KONDA VENKATESWARA REDDY,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD - 3(3), VIJAYAWADA

ITA 146/VIZ/2020[2016-17]Status: Disposed29/4/2022AY 2016-17

SRI KRISHNA GENERAL TRADING COMPANY,PONNURU vs THE INCOME TAX OFFICER, WARD-1, ELURU

ITA 614/VIZ/2019[2013-2014]Status: Disposed29/4/2022AY 2013-2014

HINDUSTAN UNILEVER LIMITED(AS LEGAL SUCCESSOR OF GLAXOSMITH KLINE CONSUMER HEALTHCARE LIMITED),RAJAHMUNDRY vs THE INCOME TAX OFFICER (TDS WARD-1), RAJAHMUNDRY

ITA 24/VIZ/2021[2009-10]Status: Disposed25/4/2022AY 2009-10

HINDUSTAN UNILEVER LIMITED(AS LEGAL SUCCESSOR OF GLAXOSMITH KLINE CONSUMER HEALTHCARE LIMITED),RAJAHMUNDRY vs THE INCOME TAX OFFICER(TDS WARD-1), RAJAHMUNDRY

ITA 23/VIZ/2021[2008-09]Status: Disposed25/4/2022AY 2008-09

BOMMINENI RAMANJANEYULU,ENDLURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR

ITA 134/VIZ/2021[2018-19]Status: Heard25/4/2022AY 2018-19

SPECIAL DEPUTY COLLECTOR (LA), NAVY,ELAMANCHILLI vs THE INCOME TAX OFFICER, WARD-6(2), VISAKHAPATNAM

ITA 86/VIZ/2020[2007-08]Status: Disposed25/4/2022AY 2007-08

SPECIAL DEPUTY COLLECTOR (LA), NAVY,ELAMANCHILLI vs THE INCOME TAX OFFICER, WARD-6(2), VISAKHAPATNAM

ITA 85/VIZ/2020[2006-07]Status: Disposed25/4/2022AY 2006-07

RP TRANSPORTERS,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA

ITA 99/VIZ/2021[2011-12]Status: Disposed8/4/2022AY 2011-12

YENUGUVANI LANKA RURAL EDUCATIONAL SOCIETY,YENUGUVANI LANKA vs INCOME TAX OFFICER, WARD-1, PALAKOL

ITA 265/VIZ/2021[2018-19]Status: Disposed8/4/2022AY 2018-19

LOHMAN CASTINGS PVT LTD,ANAKAPALLE vs INCOME TAX OFFICER, WARD-1, ANAKAPALLE

ITA 263/VIZ/2021[2019-20]Status: Disposed8/4/2022AY 2019-20

LOHMAN CASTINGS PVT LTD,ANAKAPALLI vs INCOME TAX OFFICER, WARD-1, ANAKAPALLI

ITA 262/VIZ/2021[2019-20]Status: Disposed8/4/2022AY 2019-20

PEPAKAYALA VEERABHADRARAO,KAKINADA vs INCOME TAX OFFICER, WARD-2, KAKINADA

ITA 259/VIZ/2021[2018-19]Status: Disposed8/4/2022AY 2018-19

BALABHADRA VENKATARAJU,RAJAHMUNDRY vs INCOME TAX OFFICER (HQRS-1), VISAKHAPATNAM

ITA 251/VIZ/2021[2014-15]Status: Disposed8/4/2022AY 2014-15

KARLA SRINIVASA RAO,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD NO. 2(4), VIJAYAWADA

ITA 15/VIZ/2020[2013-14]Status: Disposed8/4/2022AY 2013-14

KARLA SRINIVASA RAO,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD NO. 2(4), VIJAYAWADA

ITA 14/VIZ/2020[2013-14]Status: Disposed8/4/2022AY 2013-14

APEX FOUNDATION,PANASAPADU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD

ITA 653/VIZ/2019[2019-2020]Status: Disposed8/4/2022AY 2019-2020

MATTAPALLI RAM KUMAR,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJAHMUNDRY

ITA 592/VIZ/2019[2016-2017]Status: Disposed8/4/2022AY 2016-2017