← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 212/VIZ/2021[2014-15]Status: Disposed11/5/2022AY 2014-15
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 211/VIZ/2021[26Q/Quarter-4/2014-15]Status: Disposed11/5/2022
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 210/VIZ/2021[26Q/Quarter-4/2014-15]Status: Disposed11/5/2022
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 209/VIZ/2021[2013-14]Status: Disposed11/5/2022AY 2013-14
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 208/VIZ/2021[2013-14]Status: Disposed11/5/2022AY 2013-14
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 207/VIZ/2021[2013-14]Status: Disposed11/5/2022AY 2013-14
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 206/VIZ/2021[2013-14]Status: Disposed11/5/2022AY 2013-14
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 205/VIZ/2021[2013-14]Status: Disposed11/5/2022AY 2013-14
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY,RAJAHMUNDRY vs INCOME TAX OFFICER, (TDS), WARD-1, RAJAHMUNDRY
ITA 204/VIZ/2021[2013-14]Status: Disposed11/5/2022AY 2013-14
SUPERINTENDENT OF JAILS CENTRAL PRISION,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 199/VIZ/2021[2019-20]Status: Disposed11/5/2022AY 2019-20
SUPERINTENDENT OF JAILS CENTRAL PRISION,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 198/VIZ/2021[2018-19]Status: Disposed11/5/2022AY 2018-19
SUPERINTENDENT OF JAILS CENTRAL PRISION,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 197/VIZ/2021[2016-17]Status: Disposed11/5/2022AY 2016-17
SUPERINTENDENT OF JAILS CENTRAL PRISION,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 196/VIZ/2021[2015-16]Status: Disposed11/5/2022AY 2015-16
SUPERINTENDENT OF JAILS CENTRAL PRISION,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 195/VIZ/2021[2014-15]Status: Disposed11/5/2022AY 2014-15
SUPERINTENDENT OF JAILS CENTRAL PRISION,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX CPC (TDS), GHAZIABAD
ITA 194/VIZ/2021[2013-14]Status: Disposed11/5/2022AY 2013-14
SARALA FOODS PRIVATE LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX OFFICER, CIRCLE-1, KAKINADA
ITA 195/VIZ/2020[2011-12]Status: Disposed11/5/2022AY 2011-12
PROGRESSIVE POULTRY FARM,PERAVALI MANDAL vs ITO, WARD-1, TANUKU
ITA 160/VIZ/2020[2011-12]Status: Disposed11/5/2022AY 2011-12
PROGRESSIVE POULTRY FARM,KHANDAVALLI vs THE INCOME TAX OFFICER, WARD-1, THANUKU
ITA 157/VIZ/2020[2012-13]Status: Disposed11/5/2022AY 2012-13
PROGRESSIVE POULTRY FARM,PERAVALI MANDAL vs THE INCOME TAX OFFICER, WARD-1, TANUKU
ITA 131/VIZ/2020[2012-13]Status: Disposed11/5/2022AY 2012-13
THE INCOME TAX OFFICER (INTERNATIONAL TAXATION), KAKINADA vs SMT. BIKKINA SAVITRI DEVI, SAMALKOT
ITA 584/VIZ/2019[2014-2015]Status: Disposed11/5/2022AY 2014-2015
